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Sushma Sehgal vs Rishi Setia
2023 Latest Caselaw 12249 P&H

Citation : 2023 Latest Caselaw 12249 P&H
Judgement Date : 7 August, 2023

Punjab-Haryana High Court
Sushma Sehgal vs Rishi Setia on 7 August, 2023
2023:PHHC:101804
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

CRM-A-1575-MA-2016 (O & M)
Date of decision: 07.08.2023

Smt. Sushma Sehgal
...Applicant

Versus
RishiSetia: 0 Respondent

CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL Present:- | None for the applicant.

Mr. Viraj Gandhi, Advocate, for the respondent.

HARNARESH SINGH GILL, J. (QRAL)

A perusal of the record would show that vide order dated 03.08.2018, the present application had been dismissed for want of prosecution. However vide order dated 11.09.2018, the order dated 03.08.2018 was recalled and the main application had been restored to its original number.

Even today, there is no representation on behalf of the applicant.

Dismissed for non-prosecution.

07.08.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE

Whether reasoned/speaking? Yes/No Whether reportable? Yes/No

PARVEEN KUMAR

2023.08.08 19:19

| attest to the accuracy and authenticity of this order/judgment

 
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