Kailash Kumari vs Haryana Shehri Vikas Pradhikaran ...
2023 Latest Caselaw 12215 P&H

                                                      Neutral Citation No:=2023:PHHC:101075-DB




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                          2023:PHHC:101075-DB

                                                         CWP Nos. 13587 of 2023
                                                         Reserved on: 24.07.2023
                                                      Date of Decision: 07.08.2023

Kailash Kumari                                                         .....Petitioner(s)

                                          Versus


Haryana Shehari Vikas Pradhikaran and others                         ....Respondent(s)

CORAM: HON'BLE MR. JUSTICE G.S.SANDHAWALIA
       HON'BLE MS. JUSTICE HARPREET KAUR JEEWAN

Present:     Ms. Gehna Vaishnavi, Advocate,
             for Mr. Gaurav Bakshi, Advocate,
             for the petitioner(s)

             Mr. Deepak Sabherwal, Advocate,
             for the respondent-HSVP.

G.S.SANDHAWALIA, J.

1. For orders, see judgment of even date passed in CWP-13656-

2023, Mahavir Singh vs. Haryana Shehari Vikas Pradhikaran and others.

                                                     (G.S. SANDHAWALIA)
                                                              JUDGE


07.08.2023                                         (HARPREET KAUR JEEWAN)
shivani                                                      JUDGE

Whether reasoned/speaking                          Yes
Whether reportable                                 No

Neutral Citation No:=2023:PHHC:101075-DB

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