Sukhbir Singh vs State Of Punjab And Others
2023 Latest Caselaw 11855 P&H

SANDEEP SETHI
2023.08.04 15:51

2023:PHHC:099601

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(205)
CRWP-4239-2023
Date of Decision:-03.08.2023
Sukhbir Singh
beeeee Petitioner
Versus
State of Punjab and others
beeeee Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
3k 6 2 ie
Present: Ms. Kulwinder Kaur, Advocate for
Mr. Raman Kumar, Advocate for the petitioner.
Mr. Kamalpreet Bawa, AAG, Punjab.
3 2 3 3k
ALOK JAIN, J. (Oral)

1. At the outset, learned counsel for the petitioner submits that in

light of the status report filed by the learned State counsel, she does not press the present petition.

2. In light of the above, the present petition stands dismissed.

3. It is made clear that the filing/pendency or any order passed by this Court in this petition shall not be construed as any opinion on the merits of the present case and none of the parties shall be permitted to take an alibi or defence qua this petition before any Court/authority in any other

proceedings initiated under any law.

(ALOK JAIN) JUDGE August 03, 2023.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and authenticity of this order/judgment