Gurpreet Singh @ Bittu vs State Of Haryana
2023 Latest Caselaw 11852 P&H

           276                                                              2023:PHHC:100054


               IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                                    CRM-M-26846-2023 (O&M)
                                                     Date of decision: 03.08.2023
           Gurpreet Singh @ Bittu                            ...Petitioner
                                         VS
           State of Haryana                                  ...Respondent

           CORAM:                  HON'BLE MR. JUSTICE ARUN MONGA

           Present:-               Mr. Sandeep Kotla, Advocate,
                                   For the petitioner.

                                   Mr.Vikas Bhardwaj, AAG, Haryana.

                         *****
           ARUN MONGA, J. (ORAL)

Learned counsel for the petitioner, at the outset, seeks permission to

withdraw the instant petition.

Dismissed as withdrawn, as prayed for.

(ARUN MONGA) JUDGE 03.08.2023 vandana

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No

VANDANA 2023.08.04 12:36 I attest to the accuracy and integrity of this order/judgment