Kulbhushan Gupta Alias Bhalya vs Ashok Kumar And Anr
2023 Latest Caselaw 11755 P&H

                                                                              2023:PHHC:098924
                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                             CR-242-2019 (O&M)
                                                             Date of decision: 02.08.2023

                        Kulbhushan Gupta @ Bhalya
                                                                                            ...Petitioner

                                                Versus

                        Ashok Kumar and another

                                                                                         ...Respondents

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Learned counsel appearing for the petitioner states that he be

permitted to withdraw the present revision petition. Allowed

Dismissed as withdrawn.

SUMIT KUMAR 2023.08.02 17:09 I attest to the accuracy and authenticity of this order/judgment