Lovejeet Singh vs State Of Punjab And Others
2023 Latest Caselaw 5719 P&H

                                                                                2023:PHHC:060721

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 AT CHANDIGARH

                         254                                             CRM-M-42504-2022
                                                                         Date of Decision: 28.04.2023

                         Lovejeet Singh                                                           ......... Pe   oner
                                                                     Versus

                         State of Punjab and others                                           ......... Respondents

                         CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                         Present:-        Mr. G.S. Verma, Advocate for the pe    oner.

                                          Mr. Virat Rana, AAG, Punjab.

                                                        ****

                         ANOOP CHITKARA, J. (ORAL)

Counsel for the pe oner wants to withdraw the present pe on.

Given above, present pe on stands disposed of having been withdrawn. All

pending miscellaneous applica ons, if any, stand disposed of.

(ANOOP CHITKARA) JUDGE 28.04.2023 Jyo -II

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

JYOTI 2023.04.29 11:48 I attest to the accuracy and integrity of this order/judgment.