Chattar Singh vs New India Insurance Company Ltd ...
2023 Latest Caselaw 5307 P&H

                                                          Neutral Citation No:=2023:PHHC:058783




                                                           2023:PHHC:058783

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH


                                                       FAO-1026-2019 (O&M)
                                               Date of Decision: April 25, 2023


Chattar Singh
                                                                      ...Appellant

                                   VERSUS

New India Insurance Company Ltd. and others
                                                                   ...Respondents


CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI


Present:    Mr.Manish Kumar Singla, Advocate
            for the appellant.

            Mr.Pardeep Goyal, Advocate
            for respondent-insurance company.

            Mr.Shubhashish Kukreti, Advocate
            for respondents No.2 to 5.

            Mr.Mohit Sadana, Advocate
            for respondent No.6.

                   ****

ARCHANA PURI, J.

For detailed reasons recorded in judgment of even date, passed

in FAO-10603-2014 titled as Mandeep Singh vs. Satgur Singh and others,

which shall form part of this order, the present appeal is allowed.

(ARCHANA PURI) JUDGE April 25, 2023 Vgulati

Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2023:PHHC:058783

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