Om Parkash And Anr vs Satpal Singh
2023 Latest Caselaw 5175 P&H

                                                                                          2023:PHHC:057758

                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            117                                              CR No.2401 of 2023 (O&M)
                                                                             Date of Decision : 24.04.2023

                            Om Parkash and Another                                            ....Petitioners

                                                               VERSUS

                            Satpal Singh                                                     ....Respondent

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :      Mr. P.S. Jammu, Advocate for the petitioners.

                            ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioners seeks permission to

withdraw the present revision petition with liberty to the petitioners to avail

the remedies as available in law. Permitted to do so.

2. Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                                                                                         ( ALKA SARIN )
                            24.04.2023                                                       JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2023.04.25 09:51 I attest to the accuracy and integrity of this order/judgment. Chandigarh