Lovepreet Singh vs State Of Punjab And Ors
2023 Latest Caselaw 5168 P&H

                                                                             2023:PHHC:058279


                                      IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                   AT CHANDIGARH

                                                              CRM-M-37380-2021
                                                              DECIDED ON: 24.04.2023


              LOVEPREET SINGH
                                                                       .....PETITIONER

                                                         VERSUS

              STATE OF PUNJAB AND ORS
                                                                       .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL.

Present: Mr. T.K. Gupta, Advocate for Ms. Puja Chopra, Advocate for the petitioner.

Mr. Mohit Thakur, AAG, Punjab.

Mr. Inderpreet Singh, Advocate for respondents No. 5 to 7.

LAVISHA 2023.04.26 14:40 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh

(SANDEEP MOUDGIL)

LAVISHA 2023.04.26 14:40 I attest to the accuracy and authenticity of this order/judgment Punjab & Haryana High Court, Chandigarh