M/S Ram Dharimal vs Satinder Nath
2023 Latest Caselaw 5008 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                           RSA-761-1993 (O&M)
                                                           Date of decision: 21.04.2023

                        M/s Ram Dhari Mal Jyoti Parshad and others
                                                                                          ...Appellants

                                               Versus

                        Registeree Firm M/s Satinder Nath Radhey Sham

                                                                                      ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

Nobody has put in appearance on behalf of the appellants.

Similar was the position on the last date of hearing. It seems that the

appellants are not interested in further prosecution of the appeal. The

same stands dismissed for non-prosecution.

SUMIT KUMAR 2023.04.21 17:52 I attest to the accuracy and authenticity of this order/judgment