Manju @ Dhapan vs Chandermukhi @ Chando & Ors
2023 Latest Caselaw 4996 P&H

                                                                                    2023:PHHC:056718
                            207
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA No.45 of 2013 (O&M)
                                                                    DATE OF DECISION : 21.04.2023


                            Manju @ Dhapan                                                  .....Appellant

                                                               versus

                            Smt. Chandermukhi @ Chando and Others                         .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. C.R. Dahiya, Advocate for the appellant

                                         Mr. R.S. Kundu, Advocate for the respondents

                                                  ..

ALKA SARIN, J. (Oral):

Learned counsel for the parties state that the parties have since

compromised the matter. Learned counsel for the appellant seeks permission

to withdraw the present appeal. Learned counsel appearing on behalf of the

respondents has no objection to the prayer being granted.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            21.04.2023                                                  (ALKA SARIN)
                            parkash                                                        JUDGE

                                            NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2023.04.22 10:56 I attest to the accuracy and integrity of this order/judgment. Chandigarh