(O&M)Vidya Devi vs Municipal Committee Rewari Etc
2023 Latest Caselaw 4566 P&H

Citation : 2023 Latest Caselaw 4566 P&H
Judgement Date : 18 April, 2023

Punjab-Haryana High Court

(O&M)Vidya Devi vs Municipal Committee Rewari Etc on 18 April, 2023

                        489
                        RSA-4065-2008
                        VISHVNATH VS VIDYA DEVI & ORS.
                                                        ****

Present: Mr. Nipun Vashist, Advocate for the appellant.

Mr. Mukesh Kumar Verma, Advocate for respondent No.3.

**** List on 12.05.2023.

Arguments be addressed on the next date of hearing

positively.




                        18.04.2023                                      (H.S. MADAAN)
                        sumit.k                                              JUDGE




SUMIT KUMAR
2023.04.19 11:03

I attest to the accuracy and authenticity of this order/judgment

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