Ramesh Kumar And Anr vs State Of Punjab
2023 Latest Caselaw 4361 P&H

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                                                           CRM-M-4130-2023 (O&M)
                                                           Date of decision: 17.04.2023

                        Ramesh Kumar and another
                                                                                          ...Petitioners

                                               Versus

                        State of Punjab

                                                                                      ...Respondent

                        CORAM: HON'BLE MR.JUSTICE H.S. MADAAN




                        H.S. MADAAN, J. (Oral)

As per report received from the trial Court, the case was

fixed for 27.03.2023 for defence evidence; that means the trial is at an

advanced stage and is likely to be completed in near future. Thus, no

ground is made out to grant regular bail to the petitioners pending trial.

The petition stands dismissed accordingly.

SUMIT KUMAR 2023.04.18 11:30 I attest to the accuracy and authenticity of this order/judgment