Citation : 2023 Latest Caselaw 3959 P&H
Judgement Date : 12 April, 2023
2023:PHHC:050145-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
210 CRWP No.252 of 2023
Date of decision:12.04.2023
JYOTI
2023.04.13
15:50 I attest to the accuracy and integrity of this order/judgment CRWP No.252 of 2023 -2- 2023:PHHC:050145-DB
JYOTI 2023.04.13 15:50 I attest to the accuracy and integrity of this order/judgment CRWP No.252 of 2023 -3- 2023:PHHC:050145-DB
(RITU BAHRI) (MANISHA BATRA) JUDGE JUDGE
12.04.2023 Jyoti-IV Whether speaking/reasoned: Yes/No. Whether reportable : Yes/No
JYOTI 2023.04.13 15:50 I attest to the accuracy and integrity of this order/judgment
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