Manpreet Singh vs Union Of India And Others
2023 Latest Caselaw 3756 P&H

& Haryana Hi
h

2023:PHHC:049736
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Date of decision: 11% April, 2023
FAO-577-2022

Union of India and another

.. Appellants
Versus
Manpreet Singh and others ... Respondents

FAO-2066-2022 Manpreet Singh ..Appellant Versus Union of India and another ... Respondents

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Present: Mr. D.K. Singal, Advocate Mr. Rahul Garg, Advocate for the appellant(s) in FAO-577-2022 for the respondent(s) in FAO-2066-2022.

Mr. Vishal Aggarwal, Advocate

Mr. Karan Nehra, Advocate and

Mr. Nitin Mehta, for the respondent(s) in FAO-577-2022

for the appellant in FAO-2066-2022.

3 2 3

AVNEESH JHINGAN, J: -

The appeals are disposed of.

For detailed reasons see order of even date passed in FAO No. 756 of 2022 titled as 'National Highways Authority of India versus Modan Singh and others' and other connected matters.

Photocopy of this order be placed on the file of the connected

case(s).

[AVNEESH JHINGAN] JUDGE 11° April, 2023 mk/anuradha 1. Whether speaking/ reasoned : Yes / No

2. Whether reportable : Yes / No

racy and order/judgment igh Court,