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2023 Latest Caselaw 3710 P&H

                                                                                                    2023:PHHC:049578

                                        298
                                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                                     CHANDIGARH

                                                                                         CR-1157-2022 (O&M)
                                                                                         Date of decision : 11.04.2023


                                        Simar Preet Singh                                                   ... Petitioner(s)

                                                                               Versus

                                        Parminder Kaur                                                  ... Respondent(s)



                                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                                        Present :         Mr. Atul Goyal, Advocate for
                                                          Mr. Sahil Khunger, Advocate for the petitioner.

                                                          Mr. Manoj Vashishtha, Advocate for the respondent.



                                        ALKA SARIN, J. (ORAL)

Learned counsel for the petitioner states that the present

revision petition has since been rendered infructuous inasmuch the main

case itself stands dismissed.

Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                                        11.04.2023                                      ( ALKA SARIN )
                                        Yogesh Sharma                                       JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2023.04.12 10:26 I attest to the accuracy and integrity of this judgment/order.

Punjab and Haryana High Court, Chandigarh