Dharampreet Singh And Anr vs State Of Punjab And Others
2023 Latest Caselaw 3639 P&H

                                                                                   2023:PHHC:049568
                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                        Sr. No.251                          CRM-M-7534-2023
                                                            Date of Decision : April 11, 2023

                        Dharampreet Singh and another                                 ...Petitioners

                                                           Versus

                        State of Punjab and others                                   ...Respondents

                        CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL

                        Present:       Mr. Arun Kumar Gupta, Advocate for
                                       Mr. Rakesh Gupta, Advocate, for the petitioners.
                                       Mr. Gurlal Singh Dhillon, AAG, Punjab.
                                       Mr. Arjun Atri, Advocate for respondents No.2 & 3.
                                       *****

                        SUDHIR MITTAL, J. (ORAL)

This petition has been filed for quashing of FIR No.124, dated 30.11.2021, registered at Police Station Hathur, District Ludhiana Rural, under Sections 324, 506 & 34 IPC (Annexure P-1) on the basis of compromise dated 19.01.2023 (Annexure P-2).

Pursuant to order dated 13.02.2023, report dated 15.03.2023 has been received from Judicial Magistrate Ist Class, Jagraon, according to which, the statements of the parties have been recorded and the compromise is genuine and has been arrived at between them without any fear, threat or pressure.

In view of the above, the petition is allowed and FIR No.124, dated 30.11.2021, registered at Police Station Hathur, District Ludhiana Rural, under Sections 324, 506 & 34 IPC (Annexure P-1) along with all consequential proceedings having arisen therefrom, is quashed qua the petitioners.

                        April 11, 2023                                      (SUDHIR MITTAL)
                        Ankur                                                   JUDGE
                        Whether speaking/reasoned             Yes/No
                        Whether Reportable                    Yes/No


ANKUR GOYAL
2023.04.12 16:54
I attest to the accuracy and
integrity of this order/judgment