Manju And Others vs Jaspal And Others
2022 Latest Caselaw 10680 P&H

                       FAO-1082-2017 (O&M)                                          [1]



                       238 (1)
                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                              AT CHANDIGARH


                                                            FAO-1082-2017 (O&M)
                                                            Date of Decision: 07.09.2022

                       Manju and others                                      .....Appellants

                                      Versus

                       Jaspal Singh and others                               .....Respondents


                       CORAM:         HON'BLE MR. JUSTICE HARKESH MANUJA

                       Present:-      Mr. Naresh Kaushik, Advocate for the appellants.

                                      Mr.V.Ramswaroop, Advocate
                                      for respondent No.3-Insurance Company.

                                                          ****

                       HARKESH MANUJA, J.

For orders, see FAO No. 7643-2016 titled as United

India Insurance Company Limited Vs. Manju and others.

                       September 07, 2022                           ( HARKESH MANUJA )
                       sanjay                                             JUDGE

                                         Whether speaking/reasoned       Yes/No
                                               Whether Reportable        Yes/No




SANJAY GUPTA
2022.09.12 10:46

I attest to the accuracy and authenticity of this order/judgment