Prem Singh And Ors vs Sant Singh Etc
2022 Latest Caselaw 10678 P&H

                                   216              IOIN-FAO-2474-2005 IN FAO-2474-2005

                                                 PREM SINGH AND ORS. V/S SANT SINGH AND ORS

                                   Present:         Mr. BPS Virk, Advocate for the appellants.

                                                    Mr. Dewan, Advocate for respondent No.3.

                                                          ****

As per the office report, respondent No.2 stands served through

his wife.

No further order is required to be passed. IOIN stands disposed

off.

( ALKA SARIN ) 07.09.2022 JUDGE Yogesh Sharma

YOGESH SHARMA 2022.09.12 10:08 I attest to the accuracy and integrity of this order/judgment Punjab and Haryana High Court, Chandigarh