Paramjit Singh vs Mohinder Singh And Anr
2022 Latest Caselaw 14947 P&H

                            110
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                             CHANDIGARH



                                                                      Civil Revision No.3819 of 2022 (O&M)
                                                                         DATE OF DECISION : 22.11.2022



                            Dr. Paramjit Singh                                                       .....Petitioner

                                                                     versus

                            Mohinder Singh and Another                                             .....Respondents



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Ms. Aashna Gill, Advocate for the petitioner
                                                ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to withdraw

the present revision petition with liberty to file an application for

clarification before the Court concerned.

Dismissed as withdrawn with the liberty aforesaid. Pending

applications, if any, also stand disposed off.

                            22.11.2022                                                           (ALKA SARIN)
                            parkash                                                                 JUDGE


                                                      NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.11.23 13:15 I attest to the accuracy and authenticity of this order/judgment.