Anand @ Anand Bhardwaj And Others vs Shree Om And Others
2022 Latest Caselaw 14194 P&H

                            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                           112                                              ESA No.40 of 2022 (O&M)
                                                                            Date of Decision : 11.11.2022

                           Anand @ Anand Bhardwaj and Others                                 ....Appellants

                                                              VERSUS

                           Shree Om and Others                                             ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. P.R. Yadav, Advocate for the appellants.

                           ALKA SARIN, J. (Oral)

Learned counsel for the appellants seeks permission to

withdraw the present appeal with liberty to file afresh with better particulars.

Permitted to do so.

Dismissed as withdrawn with liberty aforesaid. Pending

applications, if any, also stand disposed off.

Whether reportable: YES/NO

JITENDER KUMAR 2022.11.12 09:08 I attest to the accuracy and authenticity of this order/judgment CHANDIGARH