Sanjay Kumar And Others vs State Of Punjab And Another
2022 Latest Caselaw 2372 P&H

Citation : 2022 Latest Caselaw 2372 P&H
Judgement Date : 31 March, 2022

Punjab-Haryana High Court

Sanjay Kumar And Others vs State Of Punjab And Another on 31 March, 2022

249    CRM-M-38260-2019

SANJAY KUMAR AND OTHERS V/S STATE OF PUNJAB AND ANOTHER

Present:-    Mr. J.S. Grewal, Advocate
             for the petitioner(s).

             Mr. H.S. Sitta, AAG, Punjab.
                    ***

Report of the learned Sub Divisional Magistrate, Abohar has been

received.

Arguments heard.

Judgment reserved.



March 31, 2022                                  ( ANOOP CHITKARA )
AK                                                    JUDGE




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