Citation : 2022 Latest Caselaw 1852 P&H
Judgement Date : 21 March, 2022
109
IOIN-CRM-M-20947-2017
SUKHJEET SINGH AND ANR VS STATE OF PUNJAB
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In view of the report dated 21.01.2022 sent by ld. District and
Sessions Judge, Fazilka, nothing survives for adjudication in this case, as
the trial in the subject FIR No.120 dated 12.12.2015, under Sections
302/307/323/326/148/149/201/115/120-B IPC and Section 3(2) SC/ST Act
has ended in conviction of the accused-petitioner vide judgment dated
08.08.2019.
IOIN stands disposed off.
21.03.2022 (MANOJ BAJAJ)
Jasmine Kaur JUDGE
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