State Of Haryana And Another vs Rajinder Singh
2022 Latest Caselaw 1513 P&H

RFA-1546-2021(O&M) and                                                 -1-
other connected cases

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

272+269


                                                      RFA-1546-2021(O&M)
                                                    Date of Order: 11.03.2022

STATE OF HARYANA AND ANOTHER                                ..Appellants

                                    Versus

RAJINDER SINGH                                              ..Respondent

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Shivendra Swaroop, AAG, Haryana.

and Ms. Vibha Tewari, AAG, Haryana.

Mr. Shoaib Khan, Advocate Mr. M.K. Chouhan, Advocate Mr. Rayhan Khan, Advocate Mr. Abhay Chauhan, Advocate Mr. Vishal Bhateja, Advocate Mr. Jashan Singh Sekhon, Advocate Mr. Abhishek Sindhu, Advocate Mr. Viranjeet Singh Mahal, Advocate Mr. Narender Singh Kamboj, Advocate Mr. Dinesh Singh, Advocate Mr. Pavinder Singh Bedi, Advocate Mr. O.P. Sharma, Advocate Mr. Ritesh Aggarwal, Advocate Mr. Parmod Chauhan, Advocate Mr. Sonu Giri, Advocate Mr. Sushil K. Sharma, Advocate Mr. Sandeep Dhiman, Advocate for the landowners.

ANIL KSHETARPAL, J(Oral)

By this order a bunch of 233 appeals, (details whereof are on

the foot of the order), shall stand disposed of.

1 of 17

RFA-1546-2021(O&M) and -2- other connected cases

There are various applications filed for seeking condonation of

delay in filing the appeal. The learned counsel representing the State of

Haryana contends that these appeals have been filed after the lead case was

decided.

Per contra, the learned counsel representing the landowners

contends that the State of Haryana has also filed appeals post the decision of

the lead case in which the delay has been condoned. He submits that the

landowners should not be discriminated.

It is not in dispute that connected appeals filed by the State of

Haryana are pending. Hence, the delay in filing the appeals is condoned,

subject to the condition that the landowners shall not be entitled to the

payment of interest, beyond the period of limitation from the final order

passed by the Reference Court.

The learned counsel representing the parties are ad idem that all

these appeals are referred by the decision of the High Court in Regular First

Appeal No.1817 of 2019, titled as "The Akash Cooperative Group

Housing Society Ltd.-II Vs. State of Haryana and others", decided on

27.05.2020.

The learned State counsel has pointed out that in view of the

orders dated 29.05.2020 and 10.08.2020 passed by the bench, the amount

awarded has been corrected.

These appeals are disposed of in terms of final judgment passed

by the High Court on 10.08.2020.

As per the office report, notices issued to certain respondents in

various appeals have not been received back served or otherwise.

2 of 17

RFA-1546-2021(O&M) and -3- other connected cases

In other words, the service of notice in the following appeals is

not complete:-

RFA-1550, 1551, 1559, 1562, 1563, 1571, 1573, 1575, 1576, 1585, 1591, 1593, 1597, 1603, 1605, 1615, 1623, 1634, 1644, 1655, 1656, 1666, 1671, 1676, 1684, 1688, 1691, 1697, 1699, 1703, 1708, 1710, 1714, 1715, 1717, 1718, 1722, 1728, 1735, 1737, 1748, 1752, 1754, 1755, 1760, 1768, 1777, 1780, 1781, 1788, 1791, 1826, 1840, 1841, 1845, 1846, 1869, 1871, 1875, 1881, 1889 to 1891, 1893, 1898, 1903 to 1906, 1908, 1909, 1911, 1913 to 1915, 1923, 1940, 1944, 1945, 1949, 1955, 1961, 1966, 1976, 1983, 1997, 2000, 2133, 2168 of 2021.

The lead case in which the evidence was led has already been

decided after hearing the learned counsel representing the respective parties.

Keeping in view the aforesaid facts, it would not be appropriate

to keep these appeals pending.

Hence, these appeals are also disposed of in terms of the

aforesaid order.

However, the unrepresented respondents shall have liberty to

file an application for revival, if they want to address any further arguments.

All the pending miscellaneous applications, if any, are also

disposed of.

March 11th, 2022                                       (ANIL KSHETARPAL)
Ay                                                           JUDGE



Whether speaking/reasoned                 :       Yes/No

Whether reportable                        :       Yes/No




                                        3 of 17

 RFA-1546-2021(O&M) and                                          -4-

other connected cases

Sr. No. Case No. Party Name

HARPAL SINGH AND OTHERS V/S STATE OF

1. RFA-616-2022 HARYANA AND ANOTHER

SADHU SINGH (DECEASED) THROUGH LRS

2. RFA-649-2022 V/S STATE OF HARYANA AND ANOTHER

STATE OF HARYANA AND ANOTHER V/S

3. RFA-1546-2021 RAJINDER SINGH

STATE OF HARYANA V/S CHARAN SINGH

4. RFA-1548-2021 AND ANOTHER

STATE OF HARYANA V/S SANT RAM AND

5. RFA-1549-2021 ANOTHER

STATE OF HARYANA V/S SUDARSHAN

6. RFA-1550-2021 KUMAR AND ANOTHER

STATE OF HARYANA AND OTHERS V/S

7. RFA-1551-2021 RAJINDER GIRI AND OTHERS

STATE OF HARYANA V/S JASPAL SINGH

8. RFA-1554-2021 (DECEASED) THR. LRS. AND ANR

STATE OF HARYANA V/S SMT MANDEEP

9. RFA-1555-2021 KAUR THR. GPA AND ANOTHER

STATE OF HARYANA V/S SURINDER PAL AND

10. RFA-1558-2021 OTHERS

11. RFA-1559-2021 STATE OF HARYANA V/S SITA AND ORS

STATE OF HARYANA V/S HARDEEP SINGH

12. RFA-1560-2021 AND ANOTHER

STATE OF HARYANA V/S DR SUDARSHAN

13. RFA-1561-2021 SHARMA AND OTHERS

STATE OF HARYANA V/S REKHA RANI AND

14. RFA-1562-2021 ANR

STATE OF HARYANA V/S ASHWANI KUMAR

15. RFA-1563-2021 AND OTHERS

STATE OF HARYANA V/S AJIT SINGH AND

16. RFA-1564-2021 ANOTHER

STATE OF HARYANA AND OTHERS V/S

17. RFA-1566-2021 RAMESHWAR GIRI AND OTHERS

4 of 17

RFA-1546-2021(O&M) and -5- other connected cases

STATE OF HARYANA V/S SUSHIL GUPTA AND

18. RFA-1567-2021 ANOTHER

STATE OF HARYANA V/S VIJAY KUMARI AND

19. RFA-1569-2021 ANOTHER

STATE OF HARYANA AND ANOTHER V/S

20. RFA-1571-2021 AMRIK SINGH AND ANOTHER

STATE OF HARYANA V/S SATPAL AND

21. RFA-1572-2021 ANOTHER

STATE OF HARYANA V/S HARGOPAL AND

22. RFA-1573-2021 OTHERS

STATE OF HARYANA V/S BABU RAM AND

23. RFA-1575-2021 ANOTHER

STATE OF HARYANA V/S TARA CHAND AND

24. RFA-1576-2021 OTHERS

STATE OF HARYANA V/S PREM LATA AND

25. RFA-1577-2021 ANOTHER

STATE OF HARYANA V/S PRABHA BANSAL

26. RFA-1581-2021 AND OTHERS

STATE OF HARYANA V/S LAXMI DEVI AND

27. RFA-1583-2021 ORS

STATE OF HARYANA V/S GOPAL AND

28. RFA-1585-2021 ANOTHER

STATE OF HARYANA V/S DARSHAN KUMAR

29. RFA-1586-2021 AND OTHERS

STATE OF HARYANA V/S HARI OM BATEJA

30. RFA-1590-2021 AND OTHERS

STATE OF HARYANA V/S NARAIN SEWA

31. RFA-1591-2021 SAMITI , MANSA DEVI AND ANR

STATE OF HARYANA V/S HARMINDER SINGH

32. RFA-1593-2021 AND ANOTHER

STATE OF HARYANA V/S PREM CHAND AND

33. RFA-1597-2021 ANOTHER

STATE OF HARYANA AND OTHERS V/S

34. RFA-1601-2021 RAHUL INDER SINGH AND ORS

5 of 17

RFA-1546-2021(O&M) and -6- other connected cases

STATE OF HARYANA V/S BALWINDER SINGH

35. RFA-1602-2021 AND ANOTHER

STATE OF HARYANA V/S JAGAN NATH AND

36. RFA-1603-2021 ANOTHER

STATE OF HARYANA V/S MAJOR SINGH AND

37. RFA-1605-2021 ANOTHER

STATE OF HARYANA V/S SMT. VEENA AND

38. RFA-1607-2021 ANR.

STATE OF HARYANA V/S NIRMALA GUPTA

39. RFA-1612-2021 AND ANOTHER

STATE OF HARYANA V/S VISHNU DUTT GAUR

40. RFA-1614-2021 AND ANOTHER

STATE OF HARYANA V/S KANHIYA LAL AND

41. RFA-1615-2021 ORS

STATE OF HARYANA V/S TARA CHAND AND

42. RFA-1620-2021 ANOTHER

STATE OF HARYANA AND ANOTHER V/S

43. RFA-1623-2021 KIRAN JAIN

STATE OF HARYANA AND ANOTHER V/S

44. RFA-1634-2021 BIRPAL SINGH

STATE OF HARYANA V/S SANGEETA

45. RFA-1637-2021 MAHAJAN AND ANOTHER

STATE OF HARYANA V/S USHA SHARMA AND

46. RFA-1641-2021 ANOTHER

STATE OF HARYANA V/S SHRI UPINDER

47. RFA-1643-2021 DHINSA AND ANOTHER

STATE OF HARYANA V/S TEJ PAL AND

48. RFA-1644-2021 OTHERS

STATE OF HARYANA V/S RAJ KUMAR AND

49. RFA-1655-2021 ANOTHER

STATE OF HARYANA V/S CHARAN SINGH

50. RFA-1656-2021 AND ANOTHER

STATE OF HARYANA V/S AMAR CHAND AND

51. RFA-1657-2021 ANOTHER

6 of 17

RFA-1546-2021(O&M) and -7- other connected cases

STATE OF HARYANA V/S SMT LAXMI DEVI

52. RFA-1662-2021 AND ANOTHER

STATE OF HARYANA V/S JAGDEV SINGH AND

53. RFA-1664-2021 ANOTHER

STATE OF HARYANA V/S DIYANSHU JOSHI

54. RFA-1666-2021 AND ANOTHER

STATE OF HARYANA V/S DAVINDER SINGH

55. RFA-1670-2021 AND ANOTHER

STATE OF HARYANA V/S KULDEEP SINGH

56. RFA-1671-2021 AND ANOTHER

STATE OF HARYANA V/S PRITAM SINGH

57. RFA-1676-2021 (DECEASED) THR. LRS. AND ANOTHER

STATE OF HARYANA V/S JAI PARKASH AND

58. RFA-1677-2021 ANOTHER

STATE OF HARYANA V/S LEELA DEVI AND

59. RFA-1682-2021 ANOTHER

STATE OF HARYANA V/S TEJPAL AND

60. RFA-1684-2021 ANOTHER

STATE OF HARYANA V/S BALWINDER SINGH

61. RFA-1685-2021 AND ORS

STATE OF HARYANA V/S MRS. MEENA AND

62. RFA-1686-2021 OTHERS

STATE OF HARYANA V/S ASHWANI KUMAR

63. RFA-1688-2021 AND OTHERS

STATE OF HARYANA V/S HARBHAJAN SINGH

64. RFA-1691-2021 AND OTHERS

STATE OF HARYANA V/S SATBIR SINGH AND

65. RFA-1693-2021 ANOTHER

STATE OF HARYANA V/S SMT. AMARDEEP

66. RFA-1694-2021 KAUR AND ANOTHER

STATE OF HARYANA V/S MOHINDER

67. RFA-1695-2021 PARKASH AND OTHERS

STATE OF HARYANA V/S KARAM CHAND

68. RFA-1696-2021 AND ANOTHER

7 of 17

RFA-1546-2021(O&M) and -8- other connected cases

STATE OF HARYANA V/S RAVINDER SINGH

69. RFA-1697-2021 AND ANOTHER

STATE OF HARYANA V/S SITAWANTI AND

70. RFA-1699-2021 ANOTHER

STATE OF HARYANA V/S SUNITA KUMARI

71. RFA-1703-2021 AND ANOTHER

STATE OF HARYANA V/S CHANDER KANT

72. RFA-1706-2021 AND ANOTHER

STATE OF HARYANA V/S RAM WATI AND

73. RFA-1707-2021 ANOTHER

STATE OF HARYANA V/S SURINDER KUMAR

74. RFA-1708-2021 AND OTHERS

STATE OF HARYANA V/S JASWANT SINGH

75. RFA-1709-2021 AND ANOTHER

STATE OF HARYANA V/S RAM MURTI AND

76. RFA-1710-2021 ANOTHER

STATE OF HARYANA V/S VARUN GIRDHAR

77. RFA-1712-2021 AND OTHERS

STATE OF HARYANA V/S TARSEM LAL AND

78. RFA-1713-2021 ANOTHER

STATE OF HARYANA V/S MADAN MOHAN

79. RFA-1714-2021 AND ANR

STATE OF HARYANA V/S RAJINDER KUMAR

80. RFA-1715-2021 SHARMA AND ANR

STATE OF HARYANA V/S SUTAPA AND

81. RFA-1716-2021 ANOTHER

STATE OF HARYANA V/S BHAGIRATH CHAND

82. RFA-1717-2021 AND OTHERS

STATE OF HARYANA AND ANOTHER V/S

83. RFA-1718-2021 HARPAL SINGH AND ORS

STATE OF HARYANA V/S MEENA KAPOOR

84. RFA-1720-2021 AND ANOTHER

STATE OF HARYANA V/S SHASHI BALA AND

85. RFA-1721-2021 OTHERS

8 of 17

RFA-1546-2021(O&M) and -9- other connected cases

STATE OF HARYANA V/S RAJINDER SINGH

86. RFA-1722-2021 (HUF) KARTA AND ANR

STATE OF HARYANA V/S TARANJEET KAUR

87. RFA-1723-2021 AND ANOTHER

STATE OF HARYANA V/S ANURAG AND

88. RFA-1724-2021 ANOTHER

STATE OF HARYANA V/S BABA PAGLANAND

89. RFA-1726-2021 THR. SPA AND ANOTHER

STATE OF HARYANA V/S VARINDER KUMAR

90. RFA-1727-2021 SHARMA

STATE OF HARYANA V/S DHARAM PAL AND

91. RFA-1728-2021 ANOTHER

STATE OF HARYANA V/S KAMALJEET KAUR

92. RFA-1731-2021 AND ANOTHER

STATE OF HARYANA V/S KULDEEP KAUR

93. RFA-1732-2021 AND ORS

STATE OF HARYANA V/S RULDA SINGH AND

94. RFA-1735-2021 ANR

STATE OF HARYANA V/S SMT. BHUPINDER

95. RFA-1736-2021 KAUR AND ANOTHER

STATE OF HARYANA V/S ASHOK MALIK AND

96. RFA-1737-2021 ORS

STATE OF HARYANA V/S NAVDEEP SINGH

97. RFA-1738-2021 AND ANR

STATE OF HARYANA V/S R.K. SHARMA AND

98. RFA-1740-2021 ANOTHER

STATE OF HARYANA V/S RAJ RANI AND

99. RFA-1742-2021 ANOTHER

STATE OF HARYANA V/S SATWANT KAUR

100. RFA-1743-2021 AND ANR

101. RFA-1746-2021 STATE OF HARYANA V/S RAM PAUL AND ANR

STATE OF HARYANA V/S GURMEET SINGH

102. RFA-1748-2021 AND ANOTHER

103. RFA-1752-2021 STATE OF HARYANA V/S SMT. RAKSHA DEVI

9 of 17

RFA-1546-2021(O&M) and -10- other connected cases

ANR ORS

STATE OF HARYANA V/S SADHU SINGH AND

104. RFA-1754-2021 OTHERS

STATE OF HARYANA V/S MR. UMANG MALIK

105. RFA-1755-2021 AND ORS

STATE OF HARYANA V/S SANJU SOOD AND

106. RFA-1759-2021 ANOTHER

STATE OF HARYANA V/S KRISHNA DEVI AND

107. RFA-1760-2021 OTHERS

STATE OF HARYANA V/S GIAN SINGH AND

108. RFA-1764-2021 ORS

STATE OF HARYANA V/S GURPREET SINGH

109. RFA-1765-2021 AND ORS

STATE OF HARYANA V/S JAI CHAND AND

110. RFA-1768-2021 ANOTHER

STATE OF HARYANA V/S BIMLA WATI AND

111. RFA-1769-2021 ANOTHER

STATE OF HARYANA V/S KUSUM LATA AND

112. RFA-1773-2021 ANR

STATE OF HARYANA V/S GULSHAN SINGH

113. RFA-1774-2021 AND ANOTHER

STATE OF HARYANA V/S KAMLA WATI AND

114. RFA-1775-2021 ANOTHER

STATE OF HARYANA V/S DARIYA SINGH AND

115. RFA-1777-2021 ANOTHER

STATE OF HARYANA V/S PARMOD KUMAR

116. RFA-1779-2021 AND OTHERS

STATE OF HARYANA V/S DHANNA SINGH

117. RFA-1780-2021 AND ANOTHER

STATE OF HARYANA V/S GANESH CHAND

118. RFA-1781-2021 SHARMA AND ANOTHER

STATE OF HARYANA V/S PURAN CHAND AND

119. RFA-1782-2021 ANR

120. RFA-1784-2021 STATE OF HARYANA V/S SMT. SANTOSH AND

10 of 17

RFA-1546-2021(O&M) and -11- other connected cases

ANOTHER

STATE OF HARYANA V/S CHARAN SINGH

121. RFA-1788-2021 AND ANR

STATE OF HARYANA AND ANOTHER V/S SMT.

122. RFA-1789-2021 SNEH SODHI

STATE OF HARYANA V/S RATTAN SINGH AND

123. RFA-1791-2021 ANOTHER

STATE OF HARYANA V/S PREM SINGH AND

124. RFA-1794-2021 ANOTHER

STATE OF HARYANA V/S AMARJEET SINGH

125. RFA-1797-2021 AND ORS

STATE OF HARYANA V/S SWARAN PAL KAUR

126. RFA-1801-2021 AND ORS

STATE OF HARYANA V/S SHRI

127. RFA-1806-2021 MAHAKALESHWAR MANDIR AND ANR

128. RFA-1810-2021 STATE OF HARYANA V/S THAKUR DASS

STATE OF HARYANA V/S RAKESH KUMAR

129. RFA-1815-2021 SOOD AND ANR

STATE OF HARYANA V/S MATHURA DASS

130. RFA-1818-2021 AND ANOTHER

STATE OF HARYANA V/S RAKAM SINGH AND

131. RFA-1821-2021 ORS

STATE OF HARYANA V/S TARSEM SINGH AND

132. RFA-1826-2021 ANOTHER

STATE OF HARYANA V/S KAMLA SHARMA

133. RFA-1831-2021 AND ANR

134. RFA-1832-2021 STATE OF HARYANA V/S JEET RAM AND ORS

STATE OF HARYANA V/S PARMINDER KAUR

135. RFA-1834-2021 AND ANOTHER

STATE OF HARYANA V/S JARNAIL SINGH AND

136. RFA-1840-2021 ANOTHER

STATE OF HARYANA V/S MATU SINGH

137. RFA-1841-2021 (DECEASED) THROUGH LRS AND ANR

138. RFA-1842-2021 STATE OF HARYANA V/S PUSHPINDER

11 of 17

RFA-1546-2021(O&M) and -12- other connected cases

KUMAR AND ANOTHER

139. RFA-1844-2021 STATE OF HARYANA V/S SUNITA AND ANR

STATE OF HARYANA V/S BHAGIRATH CHAND

140. RFA-1845-2021 AND ANR

STATE OF HARYANA V/S BHAGIRATH CHAND

141. RFA-1846-2021 AND ORS

STATE OF HARYANA V/S DAVINDER SINGH

142. RFA-1848-2021 AND ANR

STATE OF HARYANA AND ANOTHER V/S

143. RFA-1852-2021 ANANG PAL AND ANR

STATE OF HARYANA V/S RAJESH KUMAR

144. RFA-1853-2021 SOOD AND ORS

STATE OF HARYANA V/S VINOD KUMAR AND

145. RFA-1857-2021 ORS

STATE OF HARYANA V/S JAGDISH LAL GARG

146. RFA-1858-2021 AND ANOTHER

STATE OF HARYANA V/S NIRMAL SINGH AND

147. RFA-1859-2021 ANOTHER

STATE OF HARYANA V/S SATINDER KAUR

148. RFA-1861-2021 AND OTHERS

STATE OF HARYANA V/S PUSHPA VIHAR

149. RFA-1866-2021 HOUSE BUILDING WELFARE SOCIETY AND ANR

STATE OF HARYANA V/S SUSHIL K SINGLA

150. RFA-1867-2021 AND OTHERS

STATE OF HARYANA AND ANOTHER V/S

151. RFA-1868-2021 BHARAT PAL SINGH

STATE OF HARYANA V/S CHANDER PARKASH

152. RFA-1869-2021 AND OTHERS

STATE OF HARYANA V/S RAJ KUMAR

153. RFA-1870-2021 SHARMA

STATE OF HARYANA V/S HARI KRISHAN AND

154. RFA-1871-2021 ANOTHER

155. RFA-1872-2021 STATE OF HARYANA V/S SMT. NIRMLA RANI

12 of 17

RFA-1546-2021(O&M) and -13- other connected cases

AND ORS

STATE OF HARYANA V/S VIVEK MOHAN AND

156. RFA-1875-2021 ANOTHER

STATE OF HARYANA V/S JASWINDER SINGH

157. RFA-1876-2021 AND ANOTHER

158. RFA-1880-2021 STATE OF HARYANA V/S SUDARSHAN RANI

STATE OF HARYANA V/S KULDEEP SINGH

159. RFA-1881-2021 AND ANR

STATE OF HARYANA V/S SUBHASH CHAND

160. RFA-1882-2021 AND ANR

STATE OF HARYANA V/S VEENA AND

161. RFA-1883-2021 OTHERS

STATE OF HARYANA V/S HARINDERJIT SINGH

162. RFA-1885-2021 AND OTHERS

STATE OF HARYANA V/S KAMLESH SHARMA

163. RFA-1886-2021 AND ANOTHER

STATE OF HARYANA V/S AJAY BHANOT AND

164. RFA-1887-2021 ANR

STATE OF HARYANA V/S ARJUN NATH THR.

165. RFA-1889-2021 GPA AND ANR

166. RFA-1890-2021 STATE OF HARYANA V/S RAMZAN AND ORS

STATE OF HARYANA V/S SADHU SINGH AND

167. RFA-1891-2021 ANOTHER

STATE OF HARYANA V/S KULWANT SINGH

168. RFA-1893-2021 AND ORS

STATE OF HARYANA V/S SHASHI BALA AND

169. RFA-1894-2021 OTHERS

STATE OF HARYANA V/S HARPREET SINGH

170. RFA-1895-2021 ANAND AND OTHERS

STATE OF HARYANA V/S RAJINDER SINGH

171. RFA-1896-2021 ALIAS NARINDER SINGH AND ANOTHER

STATE OF HARYANA V/S GURMEET SINGH

172. RFA-1898-2021 AND ANR

173. RFA-1899-2021 STATE OF HARYANA V/S PARVEEN KUMAR

13 of 17

RFA-1546-2021(O&M) and -14- other connected cases

THR. SPA AND ANR

STATE OF HARYANA V/S SMT. PHULLA RANI

174. RFA-1900-2021 AND OTHERS

STATE OF HARYANA V/S SIDHARTH THR. GPA

175. RFA-1901-2021 AND ANOTHER

STATE OF HARYANA V/S JAI KARAN AND

176. RFA-1902-2021 ANOTHER

STATE OF HARYANA V/S MRS. SHANTI

177. RFA-1903-2021 BHARDWAJ AND ANOTHER

STATE OF HARYANA V/S SMT. SITO DEVI AND

178. RFA-1904-2021 ANR

STATE OF HARYANA V/S HARDEV SINGH AND

179. RFA-1905-2021 OTHERS

STATE OF HARYANA V/S PANDIT ACHHRU

180. RFA-1906-2021 RAM SHARMA THR. LRS.

STATE OF HARYANA V/S GURMEET SINGH

181. RFA-1907-2021 AND OTHERS

STATE OF HARYANA AND ANOTHER V/S

182. RFA-1908-2021 KARAM SINGH SINCE DECEASED THROUGH HIS LRS

STATE OF HARYANA V/S MADAN LAL AND

183. RFA-1909-2021 ORS

STATE OF HARYANA V/S SUNIL DUTT MISSER

184. RFA-1910-2021 AND ORS

STATE OF HARYANA V/S RAM GOPAL AND

185. RFA-1911-2021 ANOTHER

STATE OF HARYANA V/S HARI KISHAN

186. RFA-1912-2021 DECEASED THROUGH HIS LRS AND ANR

STATE OF HARYANA V/S GURSEWAK SINGH

187. RFA-1913-2021 AND ANR.

STATE OF HARYANA V/S VIJAY KUMAR AND

188. RFA-1914-2021 ANOTHER

STATE OF HARYANA V/S RANJEET SINGH

189. RFA-1915-2021 AND OTHERS

14 of 17

RFA-1546-2021(O&M) and -15- other connected cases

STATE OF HARYANA V/S GURDEV SINGH AND

190. RFA-1916-2021 ANR

STATE OF HARYANA V/S SMT. NIRMLA WATI

191. RFA-1917-2021 AND ANOTHER

STATE OF HARYANA AND ANOTHER V/S

192. RFA-1919-2021 NASIRUDIN GORKHI ALIAS PREM NATH

STATE OF HARYANA V/S PAWAN KUMAR

193. RFA-1921-2021 SHARMA AND ANOTHER

STATE OF HARYANA V/S PAWAN KUMARI

194. RFA-1922-2021 AND ANOTHER

STATE OF HARYANA V/S PRITAM KAUR AND

195. RFA-1923-2021 OTHERS

196. RFA-1925-2021 STATE OF HARYANA V/S NITISH AND OTHERS

STATE OF HARYANA V/S PARAMJEET SINGH

197. RFA-1926-2021 AND ANOTHER

STATE OF HARYANA V/S RAJINDER KUMAR

198. RFA-1929-2021 SHARMA

STATE OF HARYANA V/S VINOD BALA SETH

199. RFA-1930-2021 AND ANOTHER

STATE OF HARYANA V/S DHARAM SINGH

200. RFA-1931-2021 AND OTHERS

STATE OF HARYANA V/S HARPAL SINGH AND

201. RFA-1932-2021 ANOTHER

STATE OF HARYANA V/S MAHAVIR SHARMA

202. RFA-1934-2021 AND ANR

STATE OF HARYANA V/S JATIN GUGLANI

203. RFA-1937-2021 AND ANOTHER

STATE OF HARYANA V/S KAMAL RAJ AND

204. RFA-1939-2021 OTHERS

STATE OF HARYANA V/S KAMLESH AND

205. RFA-1940-2021 ANOTHER

STATE OF HARYANA V/S KARAM CHAND

206. RFA-1944-2021 AND OTHERS

207. RFA-1945-2021 STATE OF HARYANA V/S SADHU SINGH AND

15 of 17

RFA-1546-2021(O&M) and -16- other connected cases

ANOTHER

STATE OF HARYANA V/S MRS NEELAM

208. RFA-1946-2021 SHARMA AND ANR

STATE OF HARYANA V/S MEWA SINGH AND

209. RFA-1949-2021 ANOTHER

STATE OF HARYANA V/S DARSHAN SINGH

210. RFA-1950-2021 AND OTHERS

STATE OF HARYANA V/S SHIMLA WATI AND

211. RFA-1955-2021 ANOTHER

STATE OF HARYANA V/S SURJIT KAUR AND

212. RFA-1961-2021 ANOTHER

STATE OF HARYANA V/S BHAGWAN DASS

213. RFA-1962-2021 GUPTA AND OTHERS

STATE OF HARYANA V/S TRILOK SINGH AND

214. RFA-1966-2021 OTHERS

STATE OF HARYANA V/S SMT. RANJI CHUG

215. RFA-1973-2021 AND ANOTHER

STATE OF HARYANA V/S THE NEW SHIVALIK

216. RFA-1975-2021 CO OP HOUSE BUILDING SOCIETY LTD.AND ANR

STATE OF HARYANA V/S JAGMOHAN AND

217. RFA-1976-2021 OTHERS

STATE OF HARYANA V/S SMT SANTOSH

218. RFA-1978-2021 GOYAL AND ANOTHER

STATE OF HARYANA V/S SMT. KULWANT

219. RFA-1979-2021 KAUR AND ANR

STATE OF HARYANA V/S NAVEEN GUPTA

220. RFA-1982-2021 AND ANOTHER

STATE OF HARYANA V/S KANSHI RAM AND

221. RFA-1983-2021 ANOTHER

STATE OF HARYANA AND ANOTHER V/S SMT.

222. RFA-1984-2021 MEENA SACHDEV

STATE OF HARYANA AND OTHERS V/S

223. RFA-1985-2021 PAWAN GIRI AND OTHERS

16 of 17

RFA-1546-2021(O&M) and -17- other connected cases

STATE OF HARYANA V/S RAMESH CHAND

224. RFA-1987-2021 BANSAL AND ANOTHER

STATE OF HARYANA V/S SUMIT SINGLA AND

225. RFA-1988-2021 ANOTHER

STATE OF HARYANA V/S VEENA ANAND AND

226. RFA-1990-2021 ANR

STATE OF HARYANA V/S NIRMALA MAINI

227. RFA-1991-2021 AND ANR

STATE OF HARYANA V/S RAKESH KUMAR

228. RFA-1997-2021 AND ANOTHER

STATE OF HARYANA V/S SURINDER PAL AND

229. RFA-1999-2021 ANR

STATE OF HARYANA V/S BALWINDER KAUR

230. RFA-2000-2021 AND ANOTHER

STATE OF HARYANA V/S THE NEW SUPER

231. RFA-2002-2021 SHIVALIK COOP HOUSING BUILDING SOCIETY LTD. AND OTHERS

STATE OF HARYANA V/S KAKA SINGH AND

232. RFA-2133-2021 ORS

STATE OF HARYANA V/S DEVINDER KUMAR

233. RFA-2168-2021 AND ANOTHER

(ANIL KSHETARPAL) JUDGE

17 of 17