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Aslam vs State Of Haryana
2022 Latest Caselaw 1474 P&H

Citation : 2022 Latest Caselaw 1474 P&H
Judgement Date : 10 March, 2022

Punjab-Haryana High Court
Aslam vs State Of Haryana on 10 March, 2022
208          CRM-M-1138-2022

             Aslam Vs State of Haryana


Present:     Mr.G.S. Goraya, Advocate for the petitioner.

             Mr. Gaurav Bansal, AAG, Haryana.

                *****

Arguments heard.

Judgment reserved.

( SANT PARKASH ) 10.03.2022 JUDGE mks

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