Swati vs Tarun Kumar
2022 Latest Caselaw 7833 P&H

                            119
                                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT

                                                              CHANDIGARH



                                                                    Civil Revision No.1346 of 2022 (O&M)
                                                                    DATE OF DECISION : 26.07.2022



                            Swati                                                                .....Petitioner

                                                                     versus

                            Tarun Kumar                                                        .....Respondent



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :      Mr. Abhimanyu Singh, Advocate for the petitioner

                                                 ..

ALKA SARIN, J. (Oral):

Learned counsel for the petitioner seeks permission to

withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            26.07.2022                                                    (ALKA SARIN)
                            parkash                                                          JUDGE



                                               NOTE:

Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

PARKASH CHAND 2022.07.27 10:41 I attest to the accuracy and authenticity of this order/judgment.