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Sandeep Kaur vs State Of Punjab
2022 Latest Caselaw 7235 P&H

Citation : 2022 Latest Caselaw 7235 P&H
Judgement Date : 19 July, 2022

Punjab-Haryana High Court
Sandeep Kaur vs State Of Punjab on 19 July, 2022
                IN THE HIGH COURT OF HARYANA & HARYANA
                         AT CHANDIGARH.


                                              CRM-M-3475-2022
                                              Date of decision: 19.07.2022


SANDEEP KAUR                                                     .....Petitioner

                                     Versus

STATE OF PUNJAB                                                .....Respondent



CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR


Present :       None for the petitioner.

                Mr. Bhupender Beniwal, AAG, Punjab
                for the respondent-State.

                None for the complainant.


                             ****


SURESHWAR THAKUR, J. (ORAL)

For orders, see judgment of even date passed in Criminal

Miscellaneous No.-M-15719-2022 titled as HARPREET SINGH

Versus THE STATE OF PUNJAB.



                                                (SURESHWAR THAKUR)
19.07.2022                                             JUDGE
kavneet singh


                Whether speaking/reasoned        :      Yes/No
                Whether reportable               :      Yes/No




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