Citation : 2022 Latest Caselaw 6790 P&H
Judgement Date : 13 July, 2022
IN THE HIGH COURT OF HARYANA & HARYANA
AT CHANDIGARH.
CRM-M-2463-2022 (O &M)
Date of decision: 13.07.2022
NIHAL SINGH .....Petitioner
Versus
STATE OF HARYANA .....Respondent
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
Present : Mr. Sandeep Singh Sangwan, Advocate
for the petitioner.
Mr. Deepak Sabharwal, Addl. A.G., Haryana
Mr. P.P.Chahar, DAG, Haryana.
****
SURESHWAR THAKUR, J. (ORAL)
For orders, see judgment of even date passed in Criminal
Miscellaneous No.-M-782-2022 titled as VED PARKASH Versus
STATE OF HARYANA.
(SURESHWAR THAKUR)
13.07.2022 JUDGE
kavneet singh
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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