Best Buys Service Pvt Ltd vs State Of Haryana And Others
2022 Latest Caselaw 6721 P&H

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

322
                                              1.      RFA-2337-2021 (O&M)
                                                   Date of decision: 13.07.2022


BEST BUYS SERVICE PVT LTD                                  ..Appellant

                                   Versus

STATE OF HARYANA AND OTHERS                                ..Respondents

2. RFA-2339-2021 (O&M)

GEMINI REALTORS PVT. LTD. ..Appellant

Versus

STATE OF HARYANA AND OTHERS ..Respondents

3. RFA-2340-2021 (O&M)

GAMA PROMOTERS PVT LTD ..Appellant

Versus

STATE OF HARYANA AND OTHERS ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Chanderhas Yadav, Advocate for the appellant.

Ms. Vibha Tewari, AAG, Haryana.

ANIL KSHETARPAL, J(Oral) CM-5536-CI-2021, CM-5539-CI-2021 & CM-5542-CI-2021 These three appeals have been filed along with respective

applications for condoning the delay of 214 days. When these appeals were

filed, the connected appeals were pending.

In view thereof, the delay in filing all the three appeals, is

condoned.

CMs stand disposed of.

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 RFA-2337-2021 (O&M) and                                               -2-
other connected cases


Main
               Admitted.

Ms. Vibha Tewari, Assistant Advocate General, Haryana,

accepts notice on behalf of the State.

The learned counsel representing the parties are ad idem that

these three appeals are required to be remanded back to the Reference Court

for decision afresh in view of the judgment passed in Regular First Appeal

No.2069 of 2021, titled as "State of Haryana and another Vs. Daan Singh

and others", decided on 10.05.2022.

Ordered accordingly.

The parties through their counsel are directed to appear before

the Reference Court on 29.07.2022.

All the pending miscellaneous applications, if any, are also

disposed of.

July 13th, 2022                                        (ANIL KSHETARPAL)
Ay                                                           JUDGE

Whether speaking/reasoned                  :      Yes/No
Whether reportable                         :      Yes/No




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