Avtar Singh Mundi vs State Of Punjab And Others
2022 Latest Caselaw 6578 P&H

114-A
     IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                           CWP No.9812 of 2022(O&M)
                           Date of Decision: 11.07.2022

Avtgar Singh Mundi
                                                              -Petitioner
                              Versus

State of Punjab and others
                                                   -     Respondents

CORAM: HON'BLE MR. JUSTICE RAJ MOHAN SINGH

Present: Mr. Mohd. Yousaf, Advocate,
         for the petitioner.

          Ms. Akanksha, AAG, Punjab.

                                   ****

RAJ MOHAN SINGH, J. (Oral)

As per report submitted by Civil Judge (Junior

Division), Phillaur, the case has been disposed of vide judgment

dated 14.06.2022.

In view of above, learned counsel for the petitioner

submits that this petition has become infructuous.

Ordered accordingly.

11.07.2022                                    (RAJ MOHAN SINGH)
Prince                                            JUDGE

             1. Whether speaking/reasoned                :   Yes/No

             2. Whether reportable                       :   Yes/No




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