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Bhupinder Singh And Anr vs Dharam Singh Saini And Ors
2022 Latest Caselaw 6458 P&H

Citation : 2022 Latest Caselaw 6458 P&H
Judgement Date : 8 July, 2022

Punjab-Haryana High Court
Bhupinder Singh And Anr vs Dharam Singh Saini And Ors on 8 July, 2022
                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                           118                                          CR No.2557 of 2022 (O&M)
                                                                        Date of Decision : 08.07.2022

                           Bhupinder Singh and Another                                        ....Petitioners

                                                              VERSUS

                           Dharam Singh Saini and Others                                    ....Respondents

                           CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                           Present :    Mr. Gurpreet Singh Dhillon, Advocate for the petitioners.

                           ALKA SARIN, J. (Oral)

After arguing for sometime, learned counsel for the petitioners

seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn.




                                                                                      ( ALKA SARIN )
                           08.07.2022                                                     JUDGE
                           jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.07.11 11:30 I attest to the accuracy and authenticity of this order/judgment Chandigarh

 
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