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Malini Mehra vs Kapil Yadav And Ors
2022 Latest Caselaw 6092 P&H

Citation : 2022 Latest Caselaw 6092 P&H
Judgement Date : 4 July, 2022

Punjab-Haryana High Court
Malini Mehra vs Kapil Yadav And Ors on 4 July, 2022
        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
121-2
                                                           CR-2090-2022
                                             Date of decision: 04.07.2022

Malini Mehra                                                    .....Petitioner

                                   Versus

Kapil Yadav and others                                       .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Sunil Singh Parihar, Advocate and
             Mr. Birinder Pal, Advocate for the petitioner.

                                    ****

MANJARI NEHRU KAUL, J. (ORAL)

For orders, see judgment of even date passed in CR-2089-

2022 titled as 'Malini Mehra Vs. Kapil Yadav and others'.




04.07.2022                                  (MANJARI NEHRU KAUL)
Vinay                                              JUDGE
             Whether speaking/reasoned         :      Yes/No
             Whether reportable                :      Yes/No




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