Dheeraj Gupta & Anr vs Panjab University & Ors
2022 Latest Caselaw 17109 P&H

Citation : 2022 Latest Caselaw 17109 P&H
Judgement Date : 16 December, 2022

Punjab-Haryana High Court

Dheeraj Gupta & Anr vs Panjab University & Ors on 16 December, 2022

IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
212-A
CWP No.20367 of 2012 (O&M)
DATE OF DECISION : 16" DECEMBER, 2022

Dheeraj Gupta, & another
.... Petitioners
Versus

Panjab University, Sector-14, Chandigarh through its Registrar &
others
.... Respondents

CORAM : HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
OK Ok 3K
Present: | Mr. Pritam Saini, Advocate for the petitioner.
Mr. Indresh Goel, Advocate for respondent No.1-University.

3 Ok Ok OK

RAJBIR SEHRAWAT, J. (Oral)

For orders, see order of even date passed in CWP No.20510 of 2018 titled as Deepak Bajaj Versus Panjab University, Sector-14,

Chandigarh through its Registrar & others.

16 DECEMBER, 2022 (RAJBIR SEHRAWAT) 'raj' JUDGE Whether speaking/reasoned: Yes No

Whether Reportable: Yes No

RAJ KUMAR

2022.12.20 17:03

| attest to the accuracy and integrity of this document/judgment

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