Birmati Devi And Ors vs Sneh Lata And Anr
2022 Latest Caselaw 16999 P&H

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH
(247-A)
                                                      RSA-362-2020 (O&M)
                                                Date of Decision:-15.12.2022.

Birmati Devi and others

                                                              ......Appellants

                                     Versus

Smt. Sneh Lata and another
                                                             ......Respondents

CORAM:        HON'BLE MR. JUSTICE ALOK JAIN
                    ****

Present:      Mr. Keshav Pratap Singh, Advocate and
              Mr. Kapil Kumar, Advocate for the appellants.

              Mr. Jagtar Singh, Advocate for
              Mr. Shailendra Jain, Advocate for the respondents.

                    ****

ALOK JAIN, J. (Oral)

For orders, see judgment passed in RSA-361-2020 titled as

"Birmati Devi and others Vs. Smt. Sneh Lata and another", decided on

even date.

(ALOK JAIN) JUDGE December 15, 2022.

Sandeep

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

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