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Komal Alias Ayisha Siddqa And Anr vs State Of Punjab And Others
2022 Latest Caselaw 16705 P&H

Citation : 2022 Latest Caselaw 16705 P&H
Judgement Date : 13 December, 2022

Punjab-Haryana High Court
Komal Alias Ayisha Siddqa And Anr vs State Of Punjab And Others on 13 December, 2022
                        208 CRWP-10425-2022                                                1

                                IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH
                                                   CRWP-10425-2022
                                          Date of Decision: December 13, 2022

                        Komal @ Ayisha Siddqa and another
                                                                                        ...Petitioners
                                                           Versus
                        State of Punjab and others
                                                                                       ...Respondents

                        CORAM:       HON'BLE MR. JUSTICE SANJAY VASHISTH

                        Present:     Mr. Puneet Pali, Advocate,
                                     for the petitioners.

                                     Mr. Anmol Singh Sandhu, AAG, Punjab,
                                     for respondent - State.

                        SANJAY VASHISTH, J.

In compliance of the order dated 03.11.2022, passed by this Court, learned State counsel has filed status report by way of affidavit, dated 13.12.2022, of Additional Deputy Commissioner of Police, Zone-4, Ludhiana, on behalf of respondent Nos. 1, 2 and 3, which is taken on record and a copy thereof has been supplied to learned counsel for the petitioners. Registry is directed to tag the same at an appropriate place in the file.

In view of the stand taken in the status report, and more specifically in para No. 5 of the same, learned counsel for the petitioners does not want to pursue the present petition, at this stage.

Dismissed as not pressed, at this stage.




                                                                      (SANJAY VASHISTH)
                                                                            JUDGE
                        December 13, 2022
                        Pkapoor          Whether Speaking/Reasoned:          YES/NO
                                         Whether Reportable:                 YES/NO


PRASHANT KAPOOR
2022.12.14 09:28
I attest to the accuracy and
authenticity of this
order/judgment
 

 
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