Godhu Alias Gordhan And Ors vs State Of Haryana Through ...
2022 Latest Caselaw 16694 P&H

    127 IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                                CR-1831-2021 (O&M)
                                                Date of decision:13.12.2022

Godhu alias Gordhan and ors
                                                ....Petitioners

               Versus

State of Haryana and others
                                                ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. Akshay Jindal, Advocate for the petitioners Mr.J.S.Pannu, AAG, Haryana and Mr. Harsh Vardhan Shehrawat, AAG, Haryana Mr. Baldev Raj Mahajan, Sr. Advocate with Mr. Pritam Singh Saini, Advocate for HSIIDC

ANIL KSHETARPAL, J (Oral)

In view of the judgment passed by this Court in CR-814-

2020 titled as 'Rajender Singh and another vs. State of Haryana and

others' decided on 15.09.2022, learned counsel representing the

petitioners does not wish to press the present petition.

Ordered accordingly.

All the pending miscellaneous applications, if any, are also

disposed of.

13.12.2022                                      (ANIL KSHETARPAL)
rekha                                                JUDGE
Whether speaking/reasoned :       Yes/No
Whether reportable :              Yes/No




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