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Sh Marine Ltd vs Kundan Rice Mills Ltd. And Anr
2022 Latest Caselaw 15820 P&H

Citation : 2022 Latest Caselaw 15820 P&H
Judgement Date : 5 December, 2022

Punjab-Haryana High Court
Sh Marine Ltd vs Kundan Rice Mills Ltd. And Anr on 5 December, 2022
                             IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                            222                                              CR No.6656 of 2009 (O&M)
                                                                             Date of Decision : 05.12.2022

                            Sh Marine Ltd.                                                     ....Petitioner
                                                               VERSUS
                            Kundan Rice Mills Ltd. & Another                                ....Respondents

                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    Mr. S.S. Virk, Advocate for the petitioner.
                                         None for respondent no.1.


                            ALKA SARIN, J. (Oral)

Learned counsel for the petitioner states that during the

pendency of the present revision petition, the main suit itself was dismissed

for non-prosecution. An application for setting aside the order dismissing the

suit in default was also dismissed. It is further the contention that an appeal

is pending against the said order and till date the civil suit has not been

restored. He further states that the present revision petition may be permitted

to be withdrawn, at this stage, with liberty to revive the same in case the

main suit is restored to its original number.

Permitted to do so.

Dismissed as withdrawn with liberty aforesaid. Pending

applications, if any, also stand disposed off.



                                                                                         ( ALKA SARIN )
                            05.12.2022                                                       JUDGE
                            jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

JITENDER KUMAR 2022.12.06 10:39 I attest to the accuracy and integrity of this order/judgment.

Chandigarh

 
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