Jaswant Singh vs Zile Singh Deceased Through Lrs ...
2022 Latest Caselaw 15791 P&H

                            112

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                              RSA-1612-2021 (O&M)
                                                                          Date of decision : 05.12.2022


                            Jaswant Singh                                                   ... Appellant(s)

                                                              Versus

                            Zile Singh (deceased) through LR and Ors.                   ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   None.



                            ALKA SARIN, J. (ORAL)

The present regular second appeal pertains to the year 2021.

On 06.01.2022 the case was adjourned due to connectivity issues. On

23.03.2022 the case was adjourned on the request of learned counsel for the

appellant. On 24.05.2022 the following order was passed :

"On first call, a pass-over was sought on behalf of

learned counsel for the appellant. On the second call,

none has put in appearance on behalf of the appellant.

On 23.03.2022 also the case was adjourned on the

request of learned counsel for the appellant. There does

not seem to be any urgency in the matter.

List on 05.12.2022."

Today the matter has been called twice. No one has put in

appearance on behalf of the appellant. It appears that the appellant is not YOGESH SHARMA 2022.12.06 09:37 I attest to the accuracy and integrity of this order/judgment.

Chandigarh
                             RSA-1612-2021 (O&M)                                                 -2-

interested in pursuing the present appeal. This Court is left with no other

option but to dismiss the present appeal for non-prosecution.

Dismissed for non-prosecution.

                                                                             ( ALKA SARIN )
                            05.12.2022                                            JUDGE
                            Yogesh Sharma

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

YOGESH SHARMA 2022.12.06 09:37 I attest to the accuracy and integrity of this order/judgment. Chandigarh