Kabir Education Society And ... vs Union Of India And Others
2021 Latest Caselaw 1841 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                     AT CHANDIGARH

                                  Civil Writ Petition No. 7761 of 2020 (O&M)
                                  Pronounced On: 28.05.2021

Kabir Education Society, Chandigarh and another
                                                                     .......... Petitioners
                                            Versus
Union of India and others
                                                                   .......... Respondents
CORAM:           HON'BLE MR. JUSTICE JASWANT SINGH
                 HON'BLE MR. JUSTICE SANT PARKASH

Present:         Mr. Rajiv Atma Ram, Sr. Advocate, assisted by
                 Mr. Arjun Pratap Atma Ram, Advocate for the petitioners.

                 Mr. Satya Pal Jain, Additional Solicitor General of India,
                 assisted by Ms. Puneeta Sethi, Sr. Counsel,
                 for respondent No. 1 - Union of India.

                 Mr. Pankaj Jain, Sr. Standing Counsel, alongwith
                 Mr. Vivek Chauhan, Advocate,
                 Ms. Madhu Dayal, Advocate and
                 Mr. Nitin Kaushal, Advocate
                 for respondent Nos. 2 to 5 - U.T., Chandigarh.

                      [ The aforesaid presence is being recorded through video conferncing
                      since the proceedings are being conducted in virtual court ]

                                    ****
JASWANT SINGH, J.

[1]            Petition is dismissed.
[2]            For detailed order, see judgment of even date passed in CWP No.

7706 of 2020, titled "Indepndent Schools' Association Chandigarh and others Versus Union of India and others".

[2.1] Since the main petition itself has been decided / dismissed, no orders are required to passed in the pending miscellaneous application(s), if any, and the same stand(s) disposed of.

                                                          ( JASWANT SINGH )
                                                               JUDGE


May 28th, 2021                                            ( SANT PARKASH )
'dk kamra'                                                     JUDGE
             Whether Speaking/reasoned                    Yes/No
             Whether Reportable                           Yes/No


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