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Rajiv Ranjan Singh vs The State Of Bihar
2023 Latest Caselaw 2103 Patna

Citation : 2023 Latest Caselaw 2103 Patna
Judgement Date : 4 May, 2023

Patna High Court
Rajiv Ranjan Singh vs The State Of Bihar on 4 May, 2023
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.1784 of 2023
     ======================================================

Nikhil Singh, S/O Dharmendra Singh Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Ariports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Munger, District- Munger.

11. Superintendent of Police, Munger, District- Munger.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 3489 of 2022 ====================================================== Rajiv Ranjan Singh S/o - Prabhunath Singh R/o - village - Damodarpur Purab Tola, Near Shiv Mandir, Ward No. - 2, P.O. - Sarai, P.S. - Sarai, District- Vaishali (Bihar), Pin Code - 844125.

... ... Petitioner/s Versus

1. The State of Bihar Through the District Magistrate (D.M.), Collectorate, District- Muzaffarpur (Bihar), Pin Code - 842001.

2. The Chairman, Airports Authority of India (A.A.I.), Rajiv Gandhi Safdarjung Airport, New Delhi. Pin Code - 110003.

... ... Respondent/s ====================================================== with Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Civil Writ Jurisdiction Case No. 3795 of 2022 ====================================================== Gaurav Singh, Son of Anjani Kumar Singh, Resident of Flat No. 302, Shashi Sudama Niketan, Rajendra Nagar, Road No. 02, P.S. - Kadamkuan, District - Patna (Bihar), Pincode - 800016.

... ... Petitioner/s Versus

1. The Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General.

3. The Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.)

4. The Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. The Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. The Airports Authority of India (A.A.I.), Jay Prakash Narayan International Airport through its Director, Bihar at Patna.

7. The Director, The Airports Authority of India (A.A.I.), Jay Prakash Narayan International Airport, Bihar at Patna.

8. The State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

9. The State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

10. The Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

11. The Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

12. The District Magistrate - Cum - Collector, Patna, District - Patna.

13. The District Magistrate - Cum - Collector, Gaya, District - Gaya.

14. The District Magistrate - Cum - Collector, Darbhanga, District - Darbhanga.

15. The District Magistrate - Cum - Collector, Muzaffarpur, District -

Muzaffarpur.

16. The District Magistrate - Cum - Collector, Bhagalpur, District - Bhagalpur.

17. The District Magistrate - Cum - Collector, Araria, District - Araria.

18. The District Magistrate - Cum - Collector, Munger, District - Munger.

19. The District Magistrate - Cum - Collector, East Champaran, District - East Champaran.

20. The District Magistrate - Cum - Collector, Gopalganj, District - Gopalganj.

21. The District Magistrate - Cum - Collector, Purnea, District - Purnea.

22. Ministry of Civil Aviation through its Secretary, Government of India, New Delhi.

Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 3796 of 2022 ====================================================== Arvind Kumar Son of Lal Babu Singh Resident of Village and P.S. and P.O. - Bihambharpur, District- Gopalganj.

... ... Petitioner/s Versus

1. The Union of India Through Secretary Government of India in Ministry of Civil Aviation Rajiv Gandhi Bhawan 110003, Block B, Safdarjung Airport Area, New Delhi.

2. The Director General of Civil Aviation, Aurobindo Marg, Opposite Sardarjung airport New Delhi.

3. The Eastern Region, Directorate General of Civil Aviation through Deputy Director General.

4. The Deputy Director - General, The Eastern Region, Directorate General of Civil Aviation.

5. The Regional Executive Director, Airport Authority of India, Eastern Region, Operational Offices Complex Rangpuri, IGI Airport - 110037.

6. The Airport Authority of India Through its Director Rajeev Gandhi Bhawan Airport, Safdarjung New Delhi.

7. The Airport Authority of India, J.P.N.I. Airport Patna, through its Director, Patna Bihar.

8. The Director, Airport Authority of India, Jayprakash Narayan International airport, Patna, Bihar.

9. The State of Bihar Through the Chief Secretary Government of Bihar at Patna.

10. The District Magistrate, Patna.

11. The District Magistrate, Gaya.

12. The Commissioner Patna Division Patna, Bihar.

13. The Divisional Commissioner Magadh Range Gaya, Bihar.

14. The SP Gaya.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 5899 of 2022 ====================================================== Shubham Kumar Singh S/o Rakesh Kumar Singh Student of Chanakya National Law University, R/o Dak Bunglow Road, Brij Kishore Lane, District- Saran (Chapra), Bihar, Pin- 814301.

... ... Petitioner/s Versus

1. The Union of India through Secretary, Government of India in Ministry of Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Civil Aviation Rajiv Gandhi Bhavan 110003, Block B, Safdarjung Airport Area, New Delhi.

2. The Director General of Civil Aviation, Aurobindo Marg, opposite Safdarjung airport, New Delhi.

3. The Eastern Region, Directorate General of Civil Aviation through Deputy Director General.

4. The Deputy Director General, Eastern Region, Directorate General of Civil Aviation.

5. The Regional Executive Director, Airport Authority of India, Eastern Region, Operational Offices Complex, Rangpuri, IGI Airport- 110037.

6. The Airport Authority of India through its Director, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi.

7. The Airport Authority of India, J.P.N.I. Airport Patna through its Director, Patna, Bihar.

8. The Director, Airport Authority of India, Jayprakash Narayan International Airport, Patna, Bihar.

9. The State of Bihar through the Chief Secretary, Government of Bihar at Patna.

10. The District Magistrate, Gopalganj.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 13680 of 2022 ====================================================== Prabhat Kumar Singh S/o Dinesh Prasad Narain Singh, Presently residing at Madhuban Kothi, Aam Gola Road, Muzaffarpur, Bihar 842002. Permanent Resident of Village-Madhuban, East Champaran, Bihar 845420.

... ... Petitioner/s Versus

1. The Union of India through Secretary Government of India in Ministry of Civil Aviation, Rajiv Gandhi Bhavan 110003, Block B, Safdarjung Airport Area, New Delhi.

2. The Director General of Civil Aviation, Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

3. The Eastern Region, Directorate General of Civil Aviation through Deputy Director General.

4. The Deputy Director General, Eastern Region, Directorate General of Civil Aviation, Kolkata.

5. The Regional Executive Director, Airport Authority of India, Eastern Region, Operation Offices Complex Rangpuri, IGI Airport-110037.

6. The Airport Authority of India through its Director, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi.

7. The Airport Authority of India J.P.N.I. Airport Patna through its Director, Patna, Bihar.

8. The Director, Airport Authority of India, Jayprakash Narayan International Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Airport, Patna, Bihar.

9. The State of Bihar through the Chief Secretary Governemnt of Bihar at Patna.

10. The District Magistrate, East Champaran.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 13681 of 2022 ====================================================== Yash Raj S/o Manoj Kumar Singh, R/o Village- Sihauta Bangra, Post Office- Bangra, P.S.- Maharajganj, District- Siwan, State- Bihar Pin Code- 841238.

... ... Petitioner/s Versus

1. The Union of India through Secretary Government of India in Ministry of Civil Aviation Rajiv Gandhi Bhavan 110003, Block B, Safdarjung Airport Area, New Delhi.

2. The Director General of Civil Aviation, Aurobindo Marg, Opposite Safdarjung Airport New Delhi.

3. The Eastern Region, Directorate General of Civil Aviation through Deputy Director General.

4. The Deputy Director General, Eastern Region, Directorate General of Civil Aviation

5. The Regional Executive Director, Airport Authority of India, Eastern Region, Operational Offices Complex Rangpuri, IGI, Airport- 110037.

6. The Airport Authority of India through its Director, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi

7. The Airport Authority of India, J.P.N.I. Airport Patna through its Director, Patna Bihar.

8. The Director, Airport Authority of India, Jayprakash Narayan International Airport, Patna, Bihar.

9. The State of Bihar through the Chief Secretary Government of Bihar at Patna.

10. The District Magistrate, Sitamarhi.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15786 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh, resident of Nabihata, P.O.-Kailgarh, P.S.-Baraharya, District-Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State-West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State-West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Bettiah, District-West Champaran.

11. Superintendent of Police, Bettiah, District-West Champaran.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15787 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No- 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, the Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Bihar Sharif, District- Nalanda.

11. Superintendent of Police at Bihar Sharif, District- Nalanda.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15788 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No.- 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.)Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar, Patna.

10. The District Magistrate-cum- Collector, Buxar, District- Buxar.

11. Superintendent of Police at Buxar, District- Buxar.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15789 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No- 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum- Collector, Jogbani (Forbesganj), District-

Araria.

11. Superintendent of Police at Jogbani (Forbesganj), District- Araria.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15790 of 2022 ====================================================== Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Nikhil Singh Son of Dharmendra Singh, Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No.- 9031679911

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Katihar, Katihar, District- Katihar.

11. Superintendent of Police at Katihar, District- Katihar.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15791 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh resident of Nabihata, P.O. - Kailgarh, P.S. - Baraharya, District - Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State - West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State - West Bengal. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Bhagalpur, District - Bhagalpur.

11. Superintendent of Police, Bhagalpur, District- Bhagalpur.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15792 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata,, P.O.-Kailgarh, P.S.-Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate Genral of Civil Aviation (D.G.C.A.),Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General, Kolkatta, State-West Bengal

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State-West Bengal

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airport Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports, Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna,

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna,

9. Additional Chief Secretary, Revenue and Land Reforms Department, Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Government of Bihar at Patna.

10. The District Magistrate-Cum-Collector, Rohtas, District-Rohtas.

11. Superintendent of Police, Rohtas, District-Rohtas.

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15793 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State- West Bengal.

4. Airports Authority of India (A.A.I) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, District- Chhapra.

11. Superintendent of Police, Chapra, District- Chapra.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15794 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata, P.O.-Kailgarh, P.S.-Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. The Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Refion, Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A., Kolkatta, State-West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airport Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-Cum-Collector, District-Darbhanga

11. Superintendent of Police, Darbhanga, District-Darbhanga.

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15795 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh, Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, District- Madhubani.

11. Supeintendent of Police, Madhubani, District- Madhubani.

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15796 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh, resident of Nabihata, P.O. - Kailgarh, P.S. - Baraharya, District - Siwan, Contact No. - 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State - West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State - West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Samastipur, District - Samastipur.

11. Superintendent of Police at Samastipur, District - Samastipur.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15797 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh, Resident of Nabihata, P.O.-Kailgarh, P.S.-Baraharya, District-Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.) Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State-West Bengal).

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State-West Bengal).

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Muzaffarpur, District-Muzaffarpur.

11. Superintendent of Police at Muzaffarpur, District-Muzaffarpur.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15798 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.) Aurobindo Marg, Opposite Safdarganj Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Gaya, District- Gaya.

11. Superintendent of Police at Gaya, District- Gaya.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15799 of 2022 ====================================================== Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Nikhil Singh son of Dharmendra Singh resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State- West Bengal.

4. Airports Authority of India (A.A.I), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Supaul, District- Supaul.

11. Superintendent of Police, Supaul, District- Supaul.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15801 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata, P.O.-Kailgarh, P.S.-Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India thorugh the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General , Kolkatta, State-West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State-West Bengal Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Aoirports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna,

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-Cum-Collector, Begusarai, District-Begusarai

11. Superintendent of Police, Begusarai, District-Begusarai

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15802 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh, resident of Nabihata, P.O. - Kailgarh, P.S. - Baraharya, District - Siwan, Contact No. - 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State - West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State - West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Jehanabad, District - Jehanabad.

11. Superintendent of Police at Jehanabad, District - Jehanabad.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15803 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum- Collector, Kaimur, District- Kaimur (Bhabhua).

11. Superintendent of Police, Kaimur, District- Kaimur (Bhabhua).

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15804 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State- West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Bihta, District- Patna.

11. Superintendent of Police, Bihta, District- Patna.

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15805 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kaligarh, P.S.- Baraharya, District- Siwan

... ... Petitioner/s Versus Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum- Collector, District- Saharsa.

11. Superintendent of Police, Saharsa, District- Saharsa.

12. Ministry of Civil Aviation, Govt. of India, through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department, through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15806 of 2022 ====================================================== Nikhil Singh Son of Dharmendra Singh Resident of Nabihata, P.O.-Kailgarh, P.S.-Baraharya, District-Siwan, Contact No-9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate Genral of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate Genral of Civil Aviation (D.G.C.A.) through its Deputy Director Genral, Kolkata, State-West Bengal

3. Deputy Director General, The Eastern Region, Directorate Genral of Civil Aviation (D.G.C.A.), Kolkata, State-West Bengal

4. Airport Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan Safdarjung, Airport, New Delhi.

Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-Cum-Collector, Valmikinagar (West Champaran), District-West Champaran.

11. Superintendent of Police at Valmikinagar (West Champaran), District-West Champaran.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15807 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.), through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar, through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department, through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Purnea, District- Purnea. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

11. Supeintendent of Police, Purnea, District- Purnea.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15808 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No. - 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkata, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkata, State- West Bengal.

4. Airports Authority of India (A.A.I) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum-Collector, Kishanganj, District- Kishanganj.

11. Superintendent of Police at Kishanganj, District- Kishanganj.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

with Civil Writ Jurisdiction Case No. 15809 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kaligarh, P.S.- Baraharya, District- Siwan, Contact No- 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum- Collector, Ara, District- Bhojpur.

11. Superintendent of Police at Ara, District- Bhojpur.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== with Civil Writ Jurisdiction Case No. 15810 of 2022 ====================================================== Nikhil Singh son of Dharmendra Singh, resident of Nabihata, P.O.- Kailgarh, P.S.- Baraharya, District- Siwan, Contact No- 9031679911.

... ... Petitioner/s Versus

1. Union of India through the Directorate General of Civil Aviation (D.G.C.A.), Aurobindo Marg, Opposite Safdarjung Airport, New Delhi.

2. Eastern Region, Directorate General of Civil Aviation (D.G.C.A.) through its Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

Deputy Director General, Kolkatta, State- West Bengal.

3. Deputy Director General, The Eastern Region, Directorate General of Civil Aviation (D.G.C.A.), Kolkatta, State- West Bengal.

4. Airports Authority of India (A.A.I.) through its Director, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

5. Director, Airports Authority of India (A.A.I.), Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi.

6. Director, Jay Prakash Narayan International Airport, Airports Authority of India (A.A.I.), Bihar at Patna.

7. State of Bihar through the Chief Secretary, Government of Bihar at Patna.

8. Revenue and Land Reforms Department through its Additional Chief Secretary, Government of Bihar at Patna.

9. Additional Chief Secretary, Revenue and Land Reforms Department, Government of Bihar at Patna.

10. The District Magistrate-cum- Collector, Hathua (Gopalganj), District-

Gopalganj.

11. Superintendent of Police at Hathua (Gopalganj), District- Gopalganj.

12. Ministry of Civil Aviation, Govt. of India through the Secretary, New Delhi.

13. The Secretary, Ministry of Civil Aviation, Govt. of India, New Delhi.

14. The Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

15. The Principal Secretary, Directorate of Civil Aviation, Cabinet Secretariat Department through the Principal Secretary, Bihar at Patna.

... ... Respondent/s ====================================================== Appearance :

(In Civil Writ Jurisdiction Case No. 1784 of 2023) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 3489 of 2022) For the Petitioner/s : Mr.Birendra Kumar, Advocate For the Respondent/s : Mr.Amit Prakash (GA-13) (In Civil Writ Jurisdiction Case No. 3795 of 2022) For the Petitioner/s : Mr. Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 3796 of 2022) For the Petitioner/s : Mrs.Archana Sinha, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 5899 of 2022) For the Petitioner/s : Mr. Sriram Krishna, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 13680 of 2022) For the Petitioner/s : Mr. Sriram Krishna, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 13681 of 2022) Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

For the Petitioner/s : Mr.Sriram Krishna, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15786 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15787 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15788 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15789 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15790 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15791 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15792 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15793 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15794 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15795 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15796 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15797 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15798 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh For the Respondent/s : Mr.Additional Solicitor General (In Civil Writ Jurisdiction Case No. 15799 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15801 of 2022) Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15802 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15803 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15804 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15805 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15806 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15807 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15808 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15809 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

(In Civil Writ Jurisdiction Case No. 15810 of 2022) For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate For the Respondent/s : Dr.K.N. Singh,Additional Solicitor General Mr. Pawan Kumar, A.C. to A.G.

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE MADHURESH PRASAD ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE

Date : 04-05-2023

Thirty-one writ petitions are pending before this

Court as a Public Interest Litigation seeking establishment of

airports in almost as much as the districts that exist in the State

of Bihar. In our opinion, the writ petitions would not be Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

maintainable, especially as a Public Interest Litigation, since it

is a purely policy matter of the respective Governments to

decide on the establishment of airports, the land to be acquired

and so on and so forth; wherein financial viability also becomes

a very important consideration. The very claim raised in all the

31 writ petitions is to have an airport in every district of Bihar.

We cannot but say, it shocks the judicial mind, especially

considering the jurisdictional power to interfere in such policy

matters.

On expressing our minds, the learned counsel

appearing for the petitioner, Shri Sumit Kumar Singh referred us

to the order dated 27.02.2023 passed by another Division

Bench. Therein the learned Additional Solicitor General had

produced a tabular form, from which it was revealed that there

are 31 Airports/Airstrips in the State of Bihar of which 21 are

owned by the State Government, five belong to the Ministry of

Defence and seven including two Civil Enclaves belong to the

Airport Authority of India (hereinafter referred as "AAI"). There

are only three out of 31 Airports/Civil Enclaves which are

operational for civil flights; being the airports at Patna, Gaya

and Darbhanga. The non-operational airports at Raxaul,

Muzaffarpur and Jogbani come under the control of AAI,

whereat, to secure the property, the authority has constructed Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

boundary walls and there are regular checks carried out by its

officials to avoid encroachment and remove it, if necessary with

the help of district administration. AAI had also made request

to the State Government to provide lands including 121 acres

for Raxaul and 475 acres for Muzaffarpur. There was also a

proposal for AAI to develop Civil Enclaves at Indian Air Force

Airport at Purnea. It was submitted that there were no bids

received from the airlines for the Airports/AirStrips other than

Darbhanga, Gaya and Patna despite inclusion of Raxaul,

Muzaffarpur and Jogbani under UDAN (Ude Desh Ka Aam

Nagrik). The State Government is required to sponsor the routes

and there was no such sponsorship made under two phases of

UDAN 4.0 and 4.1. The tabular chart was also extracted in the

order.

The learned Advocate General who appeared on

behalf of the State submitted before Court that the State

Government is focusing its efforts to develop airports at Patna,

Bihta, Gaya, Darbhanga and Purnea. The Patna International

Airport (J.P.N.I.A) serves 10 districts, that at Gaya, 9 districts,

that at Darbhanga, 11 districts and that proposed at Purnea, 9

districts. It was the submission of the learned Advocate General

that the coverage would include all the districts of Bihar and the

distance from each of such airports to the various places would Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

be less than 100 kilometers.

The Division Bench specifically noticed that

whether a particular place should have an airport or not is a

matter exclusively within the domain of the Executive and there

is no cause for interference by the High Court, exercising

jurisdiction under Article 226 of the Constitution of India. Only

noticing the stand of the State Government that there was a

proposal to have an airport at Purnea to cater to the need of nine

major districts of the State of Bihar, the Public Interest

Litigations were entertained. The State Government was also

directed to inform this Court as to what steps have been taken. It

was also noticed that from the chart supplied by the learned

Additional Solicitor General, it was revealed that, there are a

number of non-functional Airports/Airstrips in the State of Bihar

wherein there has occurred unauthorized encroachments by the

local inhabitants. Such lands were also not properly maintained

and remain uncared for. Hence, the District Magistrates in the

State of Bihar was directed to identify the illegal encroachments

and take immediate steps for removal of such encroachments.

There was also a direction in so far as the AAI, Union

Government and the State Government to make a

comprehensive plan for maintenance of such airports and air

strips in the State of Bihar which are not operational. Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

We have to specifically notice that the Division

Bench noticed the constraints of invoking the extraordinary

remedy under Article 226; but proceeded so to do only with

respect to the Purnea Airport and the proper maintenance and

upkeep of the non-functional airports as also keeping them free

of encroachments.

We see orders have been passed

subsequently also regarding the removal of encroachments with

specific caution directed at the District Magistrates. Today, the

AAI has referred to its counter affidavit wherein it has

specifically stated that the AAI had asked for 50 acres of land on

the northern side of the runway at Purnea whereas 52.18 acres

of land has been acquired on the southern side of the runway;

which is not in accordance with the profile forwarded by the

AAI. It is also pointed out that the presently acquired land

would be closer to the runway and hence would occasion

limitation of the passenger capacity; due to restriction of the

permissible height of the terminal building, only to a single

level. The AAI has also referred to the affidavit of the State,

which asserts that the construction of four lane approach road,

will be considered by the State of Bihar in future. Obviously,

there are issues to be sorted out between the State Government

and the Central Government as also the AAI. It would not be Patna High Court CWJC No.1784 of 2023 dt.04-05-2023

proper for this Court to interfere with such policy decisions and

it would suffice to direct the Governments as of now to ensure

the proper maintenance of the lands; which are either in the

ownership and possession of the AAI or the State Government.

The direction in the order dated 27.03.2023 regarding the

encroachments to be removed by the District Magistrates is

made absolute. In the context of any encroachment of the lands

dedicated for the establishment of the airport; in future it shall

be kept free of encroachments and the respective owners shall

be mindful of the proper upkeep of such lands. We are of the

opinion that no practical purpose would be served in keeping the

writ petitions pending. We cannot be monitoring or supervising

the discussions between the Government in so far as the

establishment of airports; which is beyond the judicial ken.

We, hence, with the above directions dispose of the

batch of writ petitions.

(K. Vinod Chandran, CJ)

( Madhuresh Prasad, J) Anushka/-

AFR/NAFR
CAV DATE
Uploading Date          11.05.2023
Transmission Date
 

 
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