Dasarath Prasad vs The State Of Bihar
2023 Latest Caselaw 4029 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.8040 of 2023
     ======================================================

Dasarath Prasad Son of Late Naresh Prasad, resident of Village - Nawada Ben, P.O. - Nawada Ben, P.S. Udwant Nagar, District - Bhojpur.

... ... Petitioner/s Versus

1. The State of Bihar through the Secretary-cum-Commissioner, Department of Cooperative Bihar, Patna.

2. The Secretary-cum-Commissioner, Department of Cooperative, Govt. of Bihar, Patna.

3. The Registrar, Cooperative Societies, Bihar, Patna.

4. The Bihar State Cooperative Marketing Union (BISCOMAUN), West of Gandhi Maidan through its Authorised Officer.

5. The Chairman/Managing Director, Biscomaun, Patna.

6. The Registrar, Biscomaun, Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Abhay Kumar Thakur, Advocate For the Respondent/s : Mr. Manoj Kr. Ambastha, SC-26 Mr. Santosh Kumar Mishra, AC to SC-26 For the Biscoman : Mr. Vikash Kumar, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT Date : 24-08-2023

Heard Mr. Abhay Kumar Thakur, learned counsel

appearing on behalf of the petitioner; Mr. Manoj Kumar

Ambastha, learned SC-26 appearing on behalf of the State and

Mr. Vikash Kumar, learned counsel appearing on behalf of the

Biscoman.

2. Learned counsel appearing on behalf of the

petitioner seeks to file detailed representation before the

Respondent No.2- the Secretary-cum-Commissionar,

Department of Cooperative, Government of Bihar, Patna, for Patna High Court CWJC No.8040 of 2023 dt.24-08-2023

redressal of the grievance.

3. The Registrar, Cooperative Societies, Bihar, is

directed to call for the records relating to the petitioner and

make payment of all the admissible dues in accordance with the

seriatim vis a vis with the other retired employees.

4. Accordingly, the present writ petition is disposed

of.

Niraj/                                           (Purnendu Singh, J)
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AFR/NAFR                NAFR
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Uploading Date          24.08.2023
Transmission Date       N/A