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Baby Kumari vs The State Of Bihar
2022 Latest Caselaw 2840 Patna

Citation : 2022 Latest Caselaw 2840 Patna
Judgement Date : 13 May, 2022

Patna High Court
Baby Kumari vs The State Of Bihar on 13 May, 2022
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.7022 of 2022
     ======================================================

1. Baby Kumari D/o Shayam Preet Paswan Resident of Village and P.O.-

Orlaha, P.S.- Orlaha, P.S.- Barhara Kothi, District- Purnea.

2. Sadaf Naz W/o Shahnawaz Hussain Resident of Village- Damariya Near Imaambaara, P.O.- Anishabad, P.S.- Gardanibagh, District- Patna.

3. Nikhat Parveen W/o Md. Shadab Azam Resident of Village- Dumriahi, P.O.-

Karmauli, P.S.- Khajauli, District- Madhubani.

4. Tarannum Firdous W/o Khurshid Alam Resident of Village- Lane Choudhary Hotel Near Javed Communication Samanpura Rajabazar, P.O.- B.V.C., P.S.- Shastri Nagar, District- Patna.

5. Gul Afshan Firdous D/o Md. Eqbal Resident of Village- Lane Choudhary Hotel Near Javed Communication Samanpura Rajabazaar P.O.- B.V.C., P.S.- Shastri Nagar, District- Patna.

6. Shabnam Praveen W/o Md Naseem Resident of Ward No.- 3, Murlia Chowk, P.O.- Chak Mahila, P.S.- Dumrah, District- Sitamarhi.

7. Rim ShaSohail D/o Sohail Akhtar Resident of Village- Choti Masjid Karbighaya, P.O.- G.P.O., P.S.- Jakkanpur, District- Patna.

8. Yasmeen Parveen D/o Md. Haseeb Ali Resident of 28 Dargah Road Terahe Ki Masjid, P.O.- Mahendru, P.S.- Sultanganj, District- Patna.

9. Md. Gufran Khan S/o Abdul Hasan Khan Resident of Village- Kamarganj, P.O. and P.S.- Jahagira, District- Bhagalpur.

10. Md. Ahsan Ahmad S/o Md. Kalam Resident of Village- Imli Tal Jama Masjid Road Danapur, P.O. and P.S.- Danapur, District- Patna.

11. Md. Shakil S/o Ghulam Mohammed Resident of Village and P.O.- Walidad, P.S.- Mehndia, District- Arwal.

12. Md. Osman Khan S/o Abul Hasan Khan Resident of Village- Kamarganj, P.O.- Jahangira, P.S.- Sultanganj, District- Bhagalpur.

13. Md. Aftab Ahmad S/o Md. Salauddin Resident of Village- Damariya, Near Imambara, P.O.- Anishabad, P.S.- Gardanibagh, District- Patna.

14. Rehanul Hoda S/o Abdul Moid Resident of Village- Damariya, P.O.-

Anishabad, P.S.- Gardanibagh, District- Patna.

15. Shah Faisal S/o Ghulam Mohammed Resident of Village and P.O.-

Walidadh, P.S.- Mehndia, District- Arwal.

16. Md. Dilshad S/o Md. Bablu Resident of Village- Damariya, P.O.- Anishabad, P.S.- Gardanibagh, District- Patna.

17. Md. Yasir S/o Md Khaleek Resident of Village and P.O.- Kako, P.S.-

Jahanabad, District- Jahanabad.

18. Zawaid Shamim S/o Md Shamim Resident of Village- Damariya Near Imambara, P.O.- Anishabad, P.S.- Gardanibagh, District- Patna.

19. Akmal Azad Khan S/o Sajjad Ahmad Khan Resident of Village and P.O.-

Ahilwara, P.S.- Biroul, District- Darbhanga.

20. Md. Washim Khan S/o Md. Mushtakim Khan Resident of Village- Bibiganj Patna High Court CWJC No.7022 of 2022 dt.13-05-2022

Chiktoli, Danapur, P.O. and P.S.- Danapur, District- Patna.

21. Md. Daud Khan S/o Md. Jamil Ahmad Khan Resident of Village- Aman House Damariya, Ward No. 20, P.O.- Anisabad, P.S.- Gardanibagh, District Patna.

22. Ahmad Ali S/o Md. Salauddin Resident of Village, P.O.- Jhauganj, P.S.-

Khajekalan, District- Patna.

23. Md. Danish Alam S/o Md. Hasib Resident of Village- Dargah Road Teraheki Masjid, P.O. and P.S.- Sultan Ganj, District- Patna.

24. Prakash Chandra S/o PanchuGop Resident of Parmeshwari Mandir, Bari Patan Devi Colony, P.O.- Guljarbagh, P.S.- Alam Ganj, District- Patna.

25. Syed Tabarak Hussain S/o Syed Tauqeer Hussain Resident of Flat No- A/65 Jagat Amravati Apartment, P.O.- G.P.O., P.S.- Kotwali, District- Patna.

26. Safi Rizwana D/o Shafi Alam R/o Village Damariya, P.O.- Anisabad, P.S.-

Gardanibagh, District- Patna.

27. Amar Deep Kumar S/o Rameshwar Ram Resident of Village and P.O. and P.S.- Murliganj, District- Madhepura.

28. Ranjit Kumar Rana S/o Parmeshwar Prasad Mandal Resident of Village Damha, P.O.- Piprahi, P.S.- Gamaharia, District- Madhepura, Bihar.

29. Purnendu Kumar S/o Late Shivshankar Sharma R/o Village Chhotki Baliyari, P.O.- Arap, P.S.- Vikram, District- Patna.

30. Zawaid Akhter S/o Sarfaraj Ahmad Resident of Village and P.O.- Kurtha Khamkargah Sarai, P.S.- Kurtha, District- Arwal.

31. Md. Shakeel Khan S/o Md. Jamil Ahmad Khan Resident of Village- Aman House Damarya Road No.- 21, P.O. and P.S.- Phulwari Sareef, District- Patna.

32. Prem Kumar Paswan S/o Jagdish Paswan Resident of Village Gandhi Nagar, Ward No.- 05, P.O.- Orlaha, P.S.- Barhara Kothi, District- Purnia.

33. Md. Maqsood S/o Md. Makki Resident of Mohalla- Adpha Isapur, P.O.-

Phulwari Sharif, P.S.- Phulwari Sharif, District- Patna.

34. Lakshman Sah S/o Shivnath Sah Resident of Rikabganj, P.O.- Pipra, P.S.-

Banmankhi, District- Purnia- 854102.

35. Puja Kumari D/o Makhan Das Resident of Village and P.O. Murliganj Ward 10, P.S.- Murliganj, District- Madhepura.

36. Sujit Kumar Sdarshan S/o Makhan Sah Resident of Village and P.O.-

Murliganj Ward 10, P.S.- Murliganj, District- Madhepura.

37. Sana Sohail D/o Sohail Akhtar Resident of Village Choti Masjid Karbighaya, P.O.- G.P.O., P.S.- Jakkanpur, District- Patna.

38. Shah Alam S/o Md. Alam Gir Resident of Rahmatnagar Ishapur Phulwari P.O. and P.S.- Phulwari Sharif, District- Patna.

39. Md. Abdul Gafur Alam S/o Md. Saheb Resident of Village and P.O.-

Adhloam, P.S.- Bahera, District- Darbhanga.

40. Praveen Kumar Paswan S/o Sikandra Paswan Resident of Village and P.O.-

Orlaha, P.S.- Barhara Kothi, District- Purnea. Patna High Court CWJC No.7022 of 2022 dt.13-05-2022

41. Md. Rukhsar Alam S/o Md. Haseeb Ali Resident of 28 Dargah Road Terahe Ki Masjid, P.O.- Mahendru, P.S.- Sultanganj, District- Patna.

42. Gopal Krishna S/o Ram Narayan Sah R/o Village, P.O. and P.S.-

RuniSaidpur, District- Sitamarhi.

43. Md. Jahangir S/o Motiuurahman R/o Village Damariya P.O.- Anisabad, P.S.-

Gardanibagh, District- Patna.

44. Md. Kalam S/o Md. Islam Resident of Village Near New Apartment Rahmat Nagar Isapur P.O. and P.S.- Phulwari Sharif, District- Patna.

45. Lokesh Kumar S/o Rajendra Ram Resident of Village and P.O. and P.S.-

Bahadurganj, District- Madhepura.

46. Mannu Kumar S/o Shibu Paswan Resident of Village Murliganj, Ward No 11, P.O.- Murliganj, P.S.- Murliganj, District- Madhepura, Bihar.

47. Md. Shakil Ahmad S/o Md. Mukhtar Resident of Village- Raje, P.O. and P.S.- Manighachi, District- Darbhanga.

48. Ali Akbar S/o Shamshir Hasan Resident of Village- Damariya, P.O.-

Anishabad, P.S.- Gardanibagh, District- Patna.

49. Md. Imtiyaz S/o Hafizur Rahman Resident of Village- New Millat Colony Sector No.- 2, P.O. and P.S.- Phulwari Sharif, District- Patna.

50. Md. Shahid Shabab S/o Md Tahir Resident of Village- Damariya, P.O.-

Anishabad, P.S.- Gardanibagh, District- Patna.

51. Gulabsha D/o Motiurrahman R/o Village Damariya P.O.- Anisabad, P.S.-

Gardanibagh, District- Patna.

52. Ram Kumar Paswan son of Hari Nandan Paswan R/o Village Thutha P.O.-

Pararia, P.S.- Bihariganj, District- Madhepura.

... ... Petitioner/s Versus

1. The State of Bihar through the Secretary, General Administration Department Bihar, Patna.

2. Principal Secretary, Bihar Water Resources Department Patna

3. Secretary, Bihar Technical Service Commission, 19, Harding Road, Patna.

4. University Grant Commission, New Delhi through its Registrar.

5. All India Council for Technical Education, New Delhi.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Md. Shahnawaz Ali, Advocate Mr. Padmanabh Kashyap, Advocate For the Respondent/s : Mr. Pawan Kumar (A.C. to A.G.) Mr. Nikesh Kumar, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT Patna High Court CWJC No.7022 of 2022 dt.13-05-2022

(Per: HONOURABLE THE CHIEF JUSTICE) ======================================================= (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.) =======================================================

Date : 13-05-2022

Heard learned counsel for the parties.

Petitioners have prayed for the following relief(s):-

After the matter was heard for some time,

finding the Bench not to be in favour with the submissions

made across the Bar, learned counsel for the petitioners

seeks permission to withdraw the present petition reserving

liberty to challenge the Judgment dated 10.01.2022, passed Patna High Court CWJC No.7022 of 2022 dt.13-05-2022

by a learned Single Judge of this Court in CWJC No.

11802 of 2021, titled as Baby Kumari & Ors. Vs. The

State of Bihar and Ors., in Letters Patent Appeal.

Permission granted.

We have not expressed any opinion on merits.

All issues are left open.

The instant petition stands disposed of as

withdrawn with the liberty aforesaid.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 17.05.2022 Transmission Date

 
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