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Kartik Paswan vs The State Of Bihar
2022 Latest Caselaw 564 Patna

Citation : 2022 Latest Caselaw 564 Patna
Judgement Date : 22 January, 2022

Patna High Court
Kartik Paswan vs The State Of Bihar on 22 January, 2022
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.17175 of 2021
     ======================================================

Kartik Paswan S/o Late Kesho Paswan Resident of Village- Malikpur, P.S.- Pirpainti, District- Bhagalpur.

... ... Petitioner/s

Versus

1. The State of Bihar .

2. The Collector Bhagalpur.

3. The District Supply Officer Bhagalpur.

4. The Sub- Divisional Officer Kahalgaon, District- Bhagalpur.

5. The Block Supply Officer Pirpainti, District- Bhagalpur.

... ... Respondent/s

====================================================== Appearance :

For the Petitioner/s : Mr.Tarun Prasad Mandal, Advocate For the Respondent/s : Mr.S Raza Ahmad ( Aag5 )

CORAM: HONOURABLE THE CHIEF JUSTICE

and HONOURABLE MR. JUSTICE S. KUMAR

ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR)

(The proceedings of the Court are being conducted through Video Conferencing and the Advocates joined the proceedings through Video Conferencing from their residence.)

Date : 22-01-2022 Heard learned counsel for the parties. Petitioner has prayed for following reliefs: Patna High Court CWJC No.17175 of 2021 dt.22-01-2022

Petitioner has approached this Court without exhausting

the statutory remedy of appeal against the impugned order, as

such, petitioner is granted liberty to file an appeal before the

appellate authority against the order passed by the Sub-

Divisional Officer Kahalgaon, District- Bhagalpur -cum-

licensing authority, and if any such appeal is filed within 4

weeks from today, the appellate authority shall condone the

delay in filing the appeal and shall decide the appeal on its own

merit preferably within 8 weeks from the date of its filing.

Patna High Court CWJC No.17175 of 2021 dt.22-01-2022

With aforesaid liberty, the writ petition stands disposed

of.

(Sanjay Karol, CJ)

( S. Kumar, J)

Sanjay/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          25.01.2022
Transmission Date       NA
 

 
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