Sunil Kumar vs The State Of Bihar
2022 Latest Caselaw 414 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Civil Writ Jurisdiction Case No.502 of 2021
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Sunil Kumar S/o- Late Brahamdeo Ray R/o- Vill- Jahangirpur, Patedha, P.S.- Sarai, District- Vaishali.

... ... Petitioner/s Versus

1. The State of Bihar Through the District Magistrate, Vaishali.

2. The Zila Parishad Vaishali, through the Chairman, Zila Parishad, Vaishali.

3. The Chairman Zila Parishad, Vaishali.

4. The Deputy Development Commissioner cum Chief Executive Officer Zila Parishad, Vaishali.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Manoj Kumar No.1, Advocate For the Respondent/s : Mr. Rajiv Roy, GP 1 ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 13-01-2022 This matter is heard via video conferencing due to

circumstances prevailing on account of the COVID-19 Pandemic.

In the instant petition, petitioner has prayed for the

following reliefs:-

"For issuance of appropriate writ or orders, direction or directions for directing the respondents to consider and regularise the service of the petitioner against the vacant post in Class-IV Grade and/or any other relief/reliefs which the petitioner may be found entitled to by this Hon'ble Court."

Short question for consideration in the present petition is

whether the petitioner is entitled to be appointed against any of the

vacant post of Class-IV Grade or not? The petitioner submitted Patna High Court CWJC No.502 of 2021 dt.13-01-2022

representation on 11.09.2017 (Annexure-6) and it is pending

consideration.

The concerned respondent is hereby directed to decide

the petitioner's representation dated 11.09.2017 (Annexure-6) in

accordance with law and communicate the decision to the

petitioner within a period of three months from the date of receipt

of this order.

With the aforesaid observations, the writ petition stands

disposed off.

(P. B. Bajanthri, J)

Vikash/-

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