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Ram Naresh Thakur vs The State Of Bihar
2022 Latest Caselaw 958 Patna

Citation : 2022 Latest Caselaw 958 Patna
Judgement Date : 4 February, 2022

Patna High Court
Ram Naresh Thakur vs The State Of Bihar on 4 February, 2022
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.1364 of 2022
     ======================================================

Ram Naresh Thakur S/o-Maheshwar Thakur, R/o-P.O.-Bhaiyapati, Belauna, District-Madhubani.

... ... Petitioner/s Versus

1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.

2. The Chief Secretary, Government of Bihar, Patna.

3. The Principal Secretary, Department of Home, Government of Bihar, Patna.

4. The Principal Secretary, Education Department, Government of Bihar, Patna.

5. The Secretary Disaster Management, Government of Bihar Patna.

6. The Additional Chief Secretary, Education Department Goverment of Bihar Patna.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Alok Ranjan, Advocate For the Respondent/s : Mr. Anil Kumar Singh, G.P.-26 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) ======================================================= (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.) =======================================================

Date : 04-02-2022

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.1364 of 2022 dt.04-02-2022

Learned counsel for the petitioner seeks permission

to withdraw the present petition for the same having rendered

infructuous.

Permission granted.

The instant petition stands dismissed as withdrawn.

Interlocutory Application(s), if any, stands disposed

of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 07.02.2022 Transmission Date

 
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