Lala Shatruhan Kumar Sinha vs Bihar State Food And Civil ...
2021 Latest Caselaw 5041 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Miscellaneous Jurisdiction Case No.2103 of 2018
                                         In
                   Civil Writ Jurisdiction Case No.23434 of 2013
     ======================================================

Lala Shatruhan Kumar Sinha, Son of Late Lala Brij Nandan Sahay, Resident of A/66, Housing Colony, P.S. - Kankarbagh, District - Patna.

... ... Petitioner/s Versus

1. Bihar State Food and Civil Supplies Corporation Ltd. Sone Bhawan, 5 th Floor, Birchand Patel Path, Patna through its Managing Director, Mr. Pankaj Kumar

2. Mr. Pankaj Kumar, the Principal Secretary, Food and Consumer Protection Department, Government of Bihar, Patna

3. Mr. Pankaj Kumar, Managing Director, Bihar State Food and Civil Supplies Corporation Ltd., Sone Bhawan, 5th Floor, Birchand Patel Path, Patna

4. Mr. Uday Pratap Singh, Chief of Procurement, Administration, Bihar State Food and Civil Supplies Corporation Ltd. Sone Bhawan, 5 th Floor, Birchand Patel Path, Patna

5. Mr. Uday Pratap Singh, Chief Administrator, Bihar State Food and Civil Supplies Corporation Ltd. Sone Bhawan, 5th Floor, Birchand Patel Path, Patna

6. Mr. Umesh Das, District Manager, State Food Corporation Saran at Chapra.

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Suryakant Kumar, Advocate For the Opposite Party/s : Mr. S. Raza Ahmad - Aag 5 ====================================================== CORAM: HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT Date : 27-10-2021

It is submitted by learned counsel for the petitioner in

presence of learned counsel for the opposite parties that during

pendency of this contempt petition, the opposite party has

complied the order passed by this Court, as contained in

Annexure 1, although belatedly.

In view of such statements made by counsel for the Patna High Court MJC No.2103 of 2018 dt.27-10-2021

petitioner, this contempt petition stands disposed of.

(S. Kumar, J) Sanjay/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          02.11.2021
Transmission Date       NA