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New Swadeshi Sugar Mills vs The State Of Bihar
2021 Latest Caselaw 4905 Patna

Citation : 2021 Latest Caselaw 4905 Patna
Judgement Date : 7 October, 2021

Patna High Court
New Swadeshi Sugar Mills vs The State Of Bihar on 7 October, 2021
          IN THE HIGH COURT OF JUDICATURE AT PATNA
                           CIVIL REVIEW No.1 of 2021
                                          In
                    Civil Writ Jurisdiction Case No.1847 of 2009
     ======================================================

New Swadeshi Sugar Mills (Proprietor - Oudh Sugar Mills Ltd.) At. P.O. and P.S. Narkatiaganj and District-West Champaran through its Deputy General Manager Prasoon Ranjan (Male) aged about 54 Years, Son of Sri R.C. Ghosh, resident of Road No.17, Rajeev Nagar, P.S. Digha and District Patna.

... ... Petitioner/s Versus

1. The State of Bihar through its Special Secretary, Department of Law, Government of Bihar.

2. The Commissioner of Commercial Taxes cum Principal Secretary to Government Finance (Commercial Taxes Department). Government of Bihar, New Secretariat, Vikash Bawan, Baily Road, Patna.

3. The Deputy Commissioner of Commercial Taxes, Bettiah Circle, Bettiah.

(West Champaran).

4. The Assistant Commissioner of Commercial Taxes, Bettiha Circle Bettiah, (West Champaran).

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Ramesh Kumar Agrawal, Advocate For the Opposite Party/s : Mr. Vikash Kumar, SC-11 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 07-10-2021 Heard learned counsel for the parties.

The present Review Application has been filed for

review of the judgment dated 31.08.2020, passed by this Court

in CWJC No. 1847 of 2009, titled as New Swadeshi Sugar Mills

Vs. the State of Bihar and Others.

In view of the fact that the petitioner has now filed

a fresh petition, covering the subject matter of the present Patna High Court C. REV. No.1 of 2021 dt.07-10-2021

Review Application, the present petition is not pressed.

As such, the present Review Application stands

dismissed as not pressed.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 07.10.2021 Transmission Date

 
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