M/S Om Food Product Industries vs The Union Of India
2021 Latest Caselaw 5219 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.10134 of 2020
     ======================================================

M/s Om Food Product Industries P- 60, Barauni Industrial Area, Deona, P.O.-

Tilrath, P.S.- Barauni Thana, District- Begusarai, Pin- 851122 represented

through its Proprietor Mr. Chandradeep Kumar, S/o Late Siyaram Singh, R/o

Village and Post- Lakho, Thana- Muffasil, Ward No. 14, District- Begusarai,

Pin- 851129.

... ... Petitioner/s

Versus

1. The Union of India through Ministry of Micro Small and Medium

Enterprises, New Delhi.

2. The Chairman, Dakshin Bihar Gramin Bank, Head Office- Sri Vishnu

Commercial Complex, Near National Highway Petrol Pump, New Bypass-

NH- 30, Ashuchak, P.S.- Danapur, Patna- 800016.

3. The Regional Manager, Dakshin Bihar Gramin Bank, Regional Office, Sona

Jageshwar Complex, Traffic Chowk, Thana- Nagar Thana, Begusarai-

851101.

4. The Branch Manager, Dakshin Bihar Gramin Bank, Vishunpur Branch, P.O.-

Girijapur Banhar, P.S.- Sadar, Begusarai- 851101.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Dr. Binay Kumar Singh, Adv For the Respondent/s : Mr.Dr.K.N.Singh (ASG) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE S. KUMAR )

Date : 15-11-2021 Learned counsel for the petitioner seeks permission to Patna High Court CWJC No.10134 of 2020 dt.15-11-2021

withdraw this application.

Prayer is allowed.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) ranjan/-

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