M/S Palak Infra Pvt. Ltd vs The State Of Bihar
2021 Latest Caselaw 5191 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.6353 of 2020
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M/s Palak Infra Pvt. Ltd. through its one of the director Mr. Manish Kumar, aged about 42 years (M), having its registered office at Village/ P.O. Amlori, District- Siwan.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary Road Construction Department, Government of Bihar, Patna.

2. The Departmental Tender Committee, Headed by the Principal Secretary, Road Construction Department, Bihar, Patna.

3. The Engineer -in- Chief-cum- Additional Secretary, Road Construction Department, Bihar Vishweshwaraiya Bhawan, Bailey Road, Patna.

4. The Chief Engineer, North Sub- Zone, Road Construction Department, Bihar, Patna.

5. The Executive Engineer, Road Construction Department, Road Division, Gopalganj, Bihar.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mrs. Kumari Rashmi, Advocate Mr. S.P. Singh No. 1, Advocate For the Respondent/s : Mr. Amit Prakash, GA-13 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 03-11-2021 Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.6353 of 2020 dt.03-11-2021

Patna High Court CWJC No.6353 of 2020 dt.03-11-2021

Patna High Court CWJC No.6353 of 2020 dt.03-11-2021

Learned counsel for the petitioner seeks permission

to withdraw the present petition.

Permission granted.

The instant petition stands dismissed as withdrawn.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(P. B. Bajanthri, J) P.K.P./Amrendra AFR/NAFR CAV DATE Uploading Date 03.11.2021 Transmission Date