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Abhimanyu Singh vs The Union Of India
2021 Latest Caselaw 6372 Patna

Citation : 2021 Latest Caselaw 6372 Patna
Judgement Date : 22 December, 2021

Patna High Court
Abhimanyu Singh vs The Union Of India on 22 December, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.5617 of 2021
     ======================================================

Abhimanyu Singh S/o Shri Arjun Singh Village- Barauni 1, Ward No.-06, Tola-Jagarnathpur, Post Office-Barauni Deodhi, District-Begusarai, Bihar.

... ... Petitioner/s Versus

1. The Union of India through the Secretary, Ministry of Consumer Affairs, Food and Public Distribution, Government of India.

2. The Union of India through the Secretary, Ministry of Finance, Government of India

3. Food Corporation of India Bihar

4. The State of Bihar through the Principal Secretary, Ministry of Food and Consumer Protection, State of Bihar,

5. The District Magistrate, Begusarai.

6. The Sub Divisional Officer, Teghra, Begusarai

7. The Block Development Officer, Teghra, Begusarai

8. The District Supply Officer, Begusarai.

9. The Marketing Officer, Teghra

10. The Secretary, The Bihar State Food Commission

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Saket Kumar, Advocate For the Respondent/s : Mr. Dr.K.N.Singh, ASG ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 22-12-2021

Heard learned counsel for the parties.

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.5617 of 2021 dt.22-12-2021

Patna High Court CWJC No.5617 of 2021 dt.22-12-2021

Learned counsel for the petitioner states that pursuant to

filing of the present petition, respondents have now initiated action

and case stands registered.

As such, we dispose of the present petition with a

direction to Respondent No. 10, namely the Secretary, Bihar State

Food Commission to ensure that the process is completed at the

earliest, preferably within a period of one year from the date of

production of a copy of this order before him.

Interlocutory Application(s), if any, stands disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 23.12.2021 Transmission Date

 
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